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Madhya Pradesh High Court

Jagmohan Singh Kathait vs The State Of Madhya Pradesh on 24 July, 2024

Author: Maninder S. Bhatti

Bench: Maninder S. Bhatti

1 CRA-3352-2023 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 3352 of 2023 (JAGMOHAN SINGH KATHAIT AND OTHERS Vs THE STATE OF MADHYA PRADESH ) Dated : 24-07-2024 None for the appellant.

Shri Yadavendra Dwivedi -P.L. appearing on behalf of Advocate General for the State.

List after four weeks.

(ACHAL KUMAR PALIWAL) JUDGE Hashmi Signature Not Verified Signed by: S HUSHMAT HUSSAIN Signing time: 25-07-2024 14:56:40