Madhya Pradesh High Court
Chaman Prakash vs The State Of Madhya Pradesh on 8 August, 2018
1 CRA-576-2015 The High Court Of Madhya Pradesh CRA-576-2015 (CHAMAN PRAKASH Vs THE STATE OF MADHYA PRADESH) 10 Gwalior, Dated : 08-08-2018 Parties through their counsel. List after four weeks.
(S. A. DHARMADHIKARI) JUDGE (and) Digitally signed by ANAND SHRIVASTAVA Date: 2018.08.10 18:30:25 +05'30'