Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34A(8)] [Section 34A] [Entire Act] State of Chattisgarh - Subsection Section 34A(8)(c) in The Chhattisgarh Vishwavidyalaya Adhiniyam, 1973 (c)to consider and report on any matter referred to it by the Coordination Committee Commissioner, Higher Education or the Kuladhipati, as the case may be;