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Bombay Presidency - Section

Section 78 in The Bombay Forest Rules, 1942

78. Depots and their purposes.

- The Conservator of Forests may establish at such places as he shall think fit, depots to which forest-produce shall be taken -
(a)for examination previous to the grant of a pass in respect thereof under these rules; or
(b)for determining the amount of money, if any, payable on account there of to Government; and for the payment of any money so found to be due; or
(c)in order that any mark required by law or by these rules to be affixed thereto , may be so affixed.