Supreme Court - Daily Orders
Dharmvir Kataria (D) By Lrs. vs Shyam Sunder Talwar (D) By Lrs. . on 9 April, 2018
Author: S. Abdul Nazeer
Bench: S. Abdul Nazeer
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
I.A. NO. 43770 OF 2018
IN
CIVIL APPEAL NO. 8978 OF 2012
DHARMVIR KATARIA (D) THR. LRS. APPELLANT(S)
VERSUS
SHYAM SUNDER TALWAR (D) THR. LRS. & ORS. RESPONDENT(S)
O R D E R
Learned counsel for the appellant(s) has filed an application for seeking permission to withdraw Civil Appeal.
Permission is granted.
The Civil Appeal is, accordingly, dismissed as withdrawn.
...............J. [S. ABDUL NAZEER] NEW DELHI;
APRIL 9, 2018
Signature Not Verified
Digitally signed by ASHWANI
KUMAR
Date: 2018.04.11 11:18:30
IST
Reason: THIS CARD IS
BEING USED BY POOJA
SEGHAL
ITEM NO.3 COURT NO.9 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 8978/2012
DHARMVIR KATARIA (D) THR. LRS. Appellant(s)
VERSUS
SHYAM SUNDER TALWAR (D) THR. LRS. & ORS. Respondent(s)
(I.A. No. 43770/2018 (Application for permission to withdraw civil appeal) to be listed before Hon'ble Judge in Chambers) Date : 09-04-2018 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE S. ABDUL NAZEER [IN CHAMBERS] For Appellant(s) Mr. Raghvender Singh Parihar, Adv.
Mr. Sudhir Mendiratta, AOR For Respondent(s) Mr. Puneet Taneja, AOR UPON hearing the counsel the Court made the following O R D E R Learned counsel for the appellant(s) has filed an application for seeking permission to withdraw Civil Appeal. Permission is granted.
The Civil Appeal is, accordingly, dismissed as withdrawn.
(POOJA SEHGAL) (RENUKA SADANA) SENIOR PERSONAL ASSISTANT ASST.REGISTRAR (Signed order is placed on the file)