Himachal Pradesh High Court
H.S. Bisht vs . Municipal Corporation Shimla & Anr. on 12 September, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
H.S. Bisht vs. Municipal Corporation Shimla & Anr.
.
RSA No. 472 of 2009.
12.09.2022 Present: Mr. Ajeet Jaswal, Advocate, vice counsel for the appellant.
Mr. Naresh K. Gupta, Advocate, for respondents No.1 and 2.
Learned counsel for the appellant states that the arguing counsel is not available today.
r List on 3rd November, 2022.
(Satyen Vaidya) Judge.
12th September, 2022. (jai) ::: Downloaded on - 12/09/2022 20:06:05 :::CIS