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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(4) in Rajasthan Schools (Regulation of Fee) Rules, 2017

(4)The quorum for the meeting shall be ten percent of the total strength of members, in absence of quorum, the Chairperson shall adjourn the meeting for half an hour and if quorum is not complete, the meeting shall be adjourned and shall be recalled after fifteen days.