Bombay High Court
Bindu Narang vs Matrix Cellular (International) on 10 July, 2025
Author: M.S. Sonak
Bench: M.S. Sonak
70-WP-2977-2018.DOCX
rsk
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO.2977 OF 2018
Bindu Narang ...Petitioner
Versus
Matrix Cellular
(International) ...Respondent
______________________________________________________
Mr. Huzefa Khokhawala i/b M/s. Nankani & Associates, for
Petitioner.
______________________________________________________
CORAM: M.S. Sonak &
Jitendra Jain, JJ.
DATED: 10 July 2025 PC:-
1. Heard arguments.
2. Closed for order.
(Jitendra Jain, J) (M.S. Sonak, J) Page 1 of 1 ::: Uploaded on - 11/07/2025 ::: Downloaded on - 02/08/2025 01:00:13 :::