Supreme Court - Daily Orders
Commissioner Of Central Excise And ... vs M/S Cerebral Learning Solutions Pvt. ... on 30 January, 2018
Bench: Ranjan Gogoi, Navin Sinha
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (CIVIL) NOS.78-80 OF 2018
IN
CIVIL APPEAL NOS. 8968-8970/2017
COMMISSIONER OF CENTRAL EXCISE
AND SERVICE TAX, INDORE ...PETITIONER(S)
VERSUS
M/S CEREBRAL LEARNING
SOLUTIONS PVT. LTD. ...RESPONDENT(S)
O R D E R
These Review Petitions have been filed against the order dated 04.07.2017 whereby the Civil Appeals were disposed of.
Delay condoned.
Prayer for oral hearing is rejected. We have perused the Review Petitions as well as the grounds in support thereof. In our opinion, no case for review of order dated 04.07.2017 is made out. Consequently, the review petitions are dismissed.
....................,J.
(RANJAN GOGOI) ....................,J.
(NAVIN SINHA)
NEW DELHI
JANUARY 30, 2018
Signature Not Verified
Digitally signed by
NEETU KHAJURIA
Date: 2018.01.31
16:51:45 IST
Reason:
ITEM NO.1003 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (CIVIL) NOS.78-80 OF 2018 IN CIVIL APPEAL NOS. 8968-8970/2017 COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX, INDORE ...PETITIONER(S) VERSUS M/S CEREBRAL LEARNING SOLUTIONS PVT. LTD. ...RESPONDENT(S) (FOR ADMISSION and IA No.8252/2018-ORAL HEARING and IA No.8254/2018-CONDONATION OF DELAY IN FILING REVIEW PETITION) Date : 30-01-2018 These petitions were circulated today. CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI HON'BLE MR. JUSTICE NAVIN SINHA By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
Prayer for oral hearing is rejected. The review petitions are dismissed in terms of the signed order.
(NEETU KHAJURIA) (ASHA SONI) COURT MASTER BRANCH OFFICER (Signed order is placed on the file.)