Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Rajasthan High Court - Jaipur

Hindustan Copper Ltd vs M/S Bhagwati Gases Ltd on 3 February, 2021

Author: Chandra Kumar Songara

Bench: Chandra Kumar Songara

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Civil Miscellaneous Appeal No. 535/2015

                                   Hindustan Copper Ltd
                                                                                                     ----Appellant
                                                                      Versus
                                   M/s Bhagwati Gases Ltd
                                                                                                   ----Respondent

For Appellant(s) : Mr. R.K. Mathur with Mr. Vijayan Nirwan For Respondent(s) : Mr. R.K. Agarwal with Mr. Sunita Pareek HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA Order 03/02/2021 List after two weeks.

(CHANDRA KUMAR SONGARA),J Chhaya/63 (Downloaded on 10/02/2021 at 09:46:57 PM) Powered by TCPDF (www.tcpdf.org)