Supreme Court - Daily Orders
Pradip Vasudeo Ekbote And Others vs Shantaram Motiram Gatkal on 25 August, 2014
Bench: V. Gopala Gowda, Adarsh Kumar Goel
ITEM NO.21 COURT NO.13 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No......./2014
CC No(s). 12970/2014
(Arising out of impugned final judgment and order dated 25/02/2014
in WP No. 6720/2013 passed by the High Court Of Bombay)
PRADIP VASUDEO EKBOTE AND OTHERS Petitioner(s)
VERSUS
SHANTARAM MOTIRAM GATKAL Respondent(s)
(With appln. (s) for c/delay in filing SLP)
WITH
S.L.P.(C)...CC No. 13348/2014
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 13350/2014
(With appln.(s) for c/delay in filing SLP and Office Report)
Date : 25/08/2014 These petitions were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE V. GOPALA GOWDA
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. Vinayak J. Dixit, Sr. Adv.
Mr. Nishant Ramakantrao Katneshwarkar ,Adv.
Mr. N.P. Balaraman, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with S.L.P.(C) No....CC 12990 of 2014.
Signature Not Verified Digitally signed by Sushil Kumar Rakheja Date: 2014.08.27 18:21:55 IST Reason:(S.K. RAKHEJA) (SAROJ SAINI) COURT MASTER COURT MASTER