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[Cites 0, Cited by 0] [Section 73] [Entire Act]

Bombay Presidency - Subsection

Section 73(b) in The Bombay Forest Rules, 1942

(b)if the office-stamp of such official (being an official authorised by the State Government of that State to issue books of foreign passes to contractors for the export of forest-produce into another State), affixed to or imprinted on the pass under which the forest-produce is sought to be imported; and