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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Mizoram - Subsection

Section 54(1)(ii) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(ii)any matter relating to the conduct of any Judge or any Magistrate in the discharge of his duties.