Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(5)] [Section 3] [Entire Act] State of Rajasthan - Subsection Section 3(5)(d) in The Rajasthan Urban Improvement Trust (Disposal of Urban Land) Rules, 1974 (d)any purpose other than residential or commercial outside the sanctioned scheme governed by Rule 16 of these rules; or