Jharkhand High Court
Pankaj Kumar Mishra vs The State Of Jharkhand & Ors on 25 February, 2026
Author: Ananda Sen
Bench: Ananda Sen
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(S) No. 1262 of 2026
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Pankaj Kumar Mishra ... ... Petitioner(s)
Versus
The State of Jharkhand & Ors. ... ... Respondent(s)
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CORAM : SRI ANANDA SEN, J.
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For the Petitioner(s) : Mr. Atul Rai, Advocate Mr. Praveen Chandra, Advocate Mr. Kumar Sameer, Advocate For the Respondent(s) : Ms. Ruchi Mukti, AC to AAG-IA
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th 02/ 25 February, 2026
1. The respondents are directed to file counter-affidavit.
2. List this case after eight weeks under the heading for "Admission".
(ANANDA SEN, J.) 25.02.2026 S.K.D 1