Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Jharkhand High Court

Pankaj Kumar Mishra vs The State Of Jharkhand & Ors on 25 February, 2026

Author: Ananda Sen

Bench: Ananda Sen

               IN THE HIGH COURT OF JHARKHAND AT RANCHI
                          W.P.(S) No. 1262 of 2026
                                    ------
      Pankaj Kumar Mishra                    ... ... Petitioner(s)
                                   Versus
      The State of Jharkhand & Ors.          ... ... Respondent(s)
                                       ------
                       CORAM : SRI ANANDA SEN, J.

------

For the Petitioner(s) : Mr. Atul Rai, Advocate Mr. Praveen Chandra, Advocate Mr. Kumar Sameer, Advocate For the Respondent(s) : Ms. Ruchi Mukti, AC to AAG-IA

------

th 02/ 25 February, 2026

1. The respondents are directed to file counter-affidavit.

2. List this case after eight weeks under the heading for "Admission".

(ANANDA SEN, J.) 25.02.2026 S.K.D 1