Rajasthan High Court - Jaipur
Ecgc Ltd vs M/S Dave Exports Thr Proprietor And Ors on 16 November, 2021
Author: Chandra Kumar Songara
Bench: Chandra Kumar Songara
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Revision Petition No. 82/2017
ECGC Limited
----Petitioner
Versus
M/s Dave Exports Through Proprietor & Anr.
----Respondents
For Petitioner(s) : Mr. Dilip Sharma on behalf of Mr. S.K. Saksena For Respondent(s) : None Present HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA Order 16/11/2021 There is a request for an adjournment on behalf of learned counsel for the petitioner on the ground that arguing counsel is out of station.
List after two weeks, as prayed.
Interim order, if any, to continue.
(CHANDRA KUMAR SONGARA),J Satyendra/59 (Downloaded on 22/11/2021 at 09:16:20 PM) Powered by TCPDF (www.tcpdf.org)