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Rajasthan High Court - Jaipur

Ecgc Ltd vs M/S Dave Exports Thr Proprietor And Ors on 16 November, 2021

Author: Chandra Kumar Songara

Bench: Chandra Kumar Songara

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     S.B. Civil Revision Petition No. 82/2017

                                    ECGC Limited
                                                                                                          ----Petitioner
                                                                          Versus
                                    M/s Dave Exports Through Proprietor & Anr.
                                                                                                       ----Respondents

For Petitioner(s) : Mr. Dilip Sharma on behalf of Mr. S.K. Saksena For Respondent(s) : None Present HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA Order 16/11/2021 There is a request for an adjournment on behalf of learned counsel for the petitioner on the ground that arguing counsel is out of station.

List after two weeks, as prayed.

Interim order, if any, to continue.

(CHANDRA KUMAR SONGARA),J Satyendra/59 (Downloaded on 22/11/2021 at 09:16:20 PM) Powered by TCPDF (www.tcpdf.org)