Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Gauhati High Court

Page No.# 1/2 vs Union Of India And 2 Ors on 24 August, 2022

Author: N. Kotiswar Singh

Bench: N. Kotiswar Singh

                                                               Page No.# 1/2

GAHC010009952020




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : Arb.P./5/2020

         M/S. C.C. CONSTRUCTION AND 5 ORS.
         A PARTNERSHIP FIRM, HAVING ITS PRINCIPAL PLACE OF BUSINESS AT
         5006, RAMKUMAR ARCADE, 4TH FLOOR, CHATRIBARI ROAD, GUWAHATI-
         781001.

         2: SATYA NARAYAN CHOUDHURY
          S/O. LT. CHIMNIRAM CHOUDHURY
          OBERON APARTMENT
          3RD FLOOR
          LAMB ROAD
         AMBARI
          GUWAHATI-781001.

         3: SUSHIL KR. CHOUDHURY
          S/O. SRI SATYA NARAYAN CHOUDHURY
          R/O. SUBHAM GARDEN
          2ND FLOOR
          KALAPAHAR
          GUWAHATI-781018.

         4: RINKOO CHOUDHURY
         W/O. SRI SUDHIR CHOUDHURY
          OBERON APARTMENT
          3RD FLOOR
          LAMB ROAD
         AMBARI
          GUWAHATI-781001.

         5: SANJAY CHOUDHURY
          S/O. SRI SATYA NARAYAN CHOUDHURY
          R/O. HARI APARTMENT
          2ND FLOOR
          BHARALUMUKH
          GUWAHATI-781001.
                                                                               Page No.# 2/2


            6: SUDHIR CHOUDHURY
             S/O. SRI SATYA NARAYAN CHOUDHURY
             OBERON APARTMENT
             3RD FLOOR
             LAMB ROAD
            AMBARI
             GUWAHATI

            VERSUS

            UNION OF INDIA AND 2 ORS.
            REP. BY THE GENERAL MANAGER, N.F. RAILWAY, MALIGAON,
            GUWAHATI-781011.

            2:THE CHIEF ENGINEER/CON.
             N.F. RAILWAY
             MALIGAON
             GUWAHATI-781011.

            3:THE DY. CHIEF ENGINEER/CON-5
             N.F. RAILWAY
             SILCHAR-788001

Advocate for the Petitioner : MR. R HUSSAIN
Advocate for the Respondent : SC, NF RLY

                                   BEFORE
                   HONOURABLE MR. JUSTICE N. KOTISWAR SINGH

                                             ORDER

Date :24.08.2022 Mr. A.A. Ahmed, learned counsel appearing on behalf of Mr. R. Hussain, learned counsel for the petitioners prays for adjournment.

Prayer is allowed.

List the matter after a week.

JUDGE Comparing Assistant