Gauhati High Court
Page No.# 1/2 vs Union Of India And 2 Ors on 24 August, 2022
Author: N. Kotiswar Singh
Bench: N. Kotiswar Singh
Page No.# 1/2
GAHC010009952020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Arb.P./5/2020
M/S. C.C. CONSTRUCTION AND 5 ORS.
A PARTNERSHIP FIRM, HAVING ITS PRINCIPAL PLACE OF BUSINESS AT
5006, RAMKUMAR ARCADE, 4TH FLOOR, CHATRIBARI ROAD, GUWAHATI-
781001.
2: SATYA NARAYAN CHOUDHURY
S/O. LT. CHIMNIRAM CHOUDHURY
OBERON APARTMENT
3RD FLOOR
LAMB ROAD
AMBARI
GUWAHATI-781001.
3: SUSHIL KR. CHOUDHURY
S/O. SRI SATYA NARAYAN CHOUDHURY
R/O. SUBHAM GARDEN
2ND FLOOR
KALAPAHAR
GUWAHATI-781018.
4: RINKOO CHOUDHURY
W/O. SRI SUDHIR CHOUDHURY
OBERON APARTMENT
3RD FLOOR
LAMB ROAD
AMBARI
GUWAHATI-781001.
5: SANJAY CHOUDHURY
S/O. SRI SATYA NARAYAN CHOUDHURY
R/O. HARI APARTMENT
2ND FLOOR
BHARALUMUKH
GUWAHATI-781001.
Page No.# 2/2
6: SUDHIR CHOUDHURY
S/O. SRI SATYA NARAYAN CHOUDHURY
OBERON APARTMENT
3RD FLOOR
LAMB ROAD
AMBARI
GUWAHATI
VERSUS
UNION OF INDIA AND 2 ORS.
REP. BY THE GENERAL MANAGER, N.F. RAILWAY, MALIGAON,
GUWAHATI-781011.
2:THE CHIEF ENGINEER/CON.
N.F. RAILWAY
MALIGAON
GUWAHATI-781011.
3:THE DY. CHIEF ENGINEER/CON-5
N.F. RAILWAY
SILCHAR-788001
Advocate for the Petitioner : MR. R HUSSAIN
Advocate for the Respondent : SC, NF RLY
BEFORE
HONOURABLE MR. JUSTICE N. KOTISWAR SINGH
ORDER
Date :24.08.2022 Mr. A.A. Ahmed, learned counsel appearing on behalf of Mr. R. Hussain, learned counsel for the petitioners prays for adjournment.
Prayer is allowed.
List the matter after a week.
JUDGE Comparing Assistant