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Gujarat High Court

Coastal Container Transporters ... vs Union Of India & 2 on 12 July, 2016

Author: Ks Jhaveri

Bench: Ks Jhaveri, G.R.Udhwani

                   C/SCA/6679/2016                                              ORDER




                   IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                      SPECIAL CIVIL APPLICATION NO. 6679 of 2016

         ==========================================================
         COASTAL CONTAINER TRANSPORTERS ASSOCIATION & 2....Petitioner(s)
                                    Versus
                       UNION OF INDIA & 2....Respondent(s)
         ==========================================================
         Appearance:
         MR HARDIK P MODH, ADVOCATE for the Petitioner(s) No. 1 - 3
         MR ANKIT SHAH, ADVOCATE for the Respondent(s) No. 3
         MR NIRZAR S DESAI, ADVOCATE for the Respondent(s) No. 1
         MR RJ OZA, ADVOCATE for the Respondent(s) No. 3
         NOTICE SERVED BY DS for the Respondent(s) No. 2
         ==========================================================

          CORAM: HONOURABLE MR.JUSTICE KS JHAVERI
                 and
                 HONOURABLE MR.JUSTICE G.R.UDHWANI

                                     Date : 12/07/2016


                                      ORAL ORDER

(PER : HONOURABLE MR.JUSTICE KS JHAVERI) Learned Central Government counsel Mr. Vyas submits that the representations will be decided within four months from today. In that view of the matter the matter is adjourned to 14.11.2016. In the meantime no adjudication against the members of the petitioner Association at Annexure-A , namely:

1. Alpha Trans Pacific Logistics Pvt. Ltd.
2. Amardeep Shipping and Logistics Pvt. Ltd.
3. Appolo Fiege
4. Dadjatiya Logistics Page 1 of 3 HC-NIC Page 1 of 3 Created On Fri Jul 15 01:29:09 IST 2016 C/SCA/6679/2016 ORDER
5. Braash Logistics Pvt. Ltd.
6. Five Oreaan Trans Logistics LLP
7. Freightlog Forwarders India Pvt. Ltd.
8. Greaks Shipping Group
9. Majha Express LLP
10. MSA Shipping (Pvt.) Ltd.
11. NFG
12. Ocean Bridge Carrier
13. Praise Shipping Services
14. Pushpak Logistics Pvt. Ltd.
15. Sea Borne Shipping Services
16. Seacoast Shipping and Marine Services
17. Shalimar Logistics
18. Shiv Carriers
19. Shri Hari Shipping Solutions (Prop.)
20. Shree Shipping Services
21. Shreeji Coastal Shipping Pvt. Ltd.
22. TKV Logistics
23. VKS Logistics
24. West Wind Shipping and Logistics Pvt. Ltd.
25. Yamuna Shipping and Logistics Pvt. Ltd.
26. Trans Asian Shipping Services Pvt. Ltd.
27. CA Logistics Pvt. Ltd.
29. Shrinivas Roadways Pvt. Ltd.

If the petitioners offer themselves the court fees, the office will accept the same.

(K.S.JHAVERI, J.) Page 2 of 3 HC-NIC Page 2 of 3 Created On Fri Jul 15 01:29:09 IST 2016 C/SCA/6679/2016 ORDER (G.R.UDHWANI, J.) (pkn) Page 3 of 3 HC-NIC Page 3 of 3 Created On Fri Jul 15 01:29:09 IST 2016