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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(b) in The United Provinces Acquisition of Property (Flood Relief) Rules, 1949

(b)all persons interested in the objection except such (if any) of them as have consented without protest to receive payment of the compensation offered by the Compensation Officer;