Calcutta High Court (Appellete Side)
Shaleen Khemani & Ors vs The State Of West Bengal & Ors on 29 August, 2018
Author: Shivakant Prasad
Bench: Shivakant Prasad
1 29.08.2018
. C.R.R. No. 2828 of 2017
rc. with
CRAN No. 1741 of 2018
In the matter of: Shaleen Khemani & Ors.
...Petitioner.
-Versus The State of West Bengal & Ors.
Mr. Ayan Bhattacharjee ...for the petitioner Md. Salauddin Mollah Mr. Subhrajit Chakraborty ...for the O.P. Affidavit-of-service filed in Court today be kept with the record. This application being CRAN No.1741 of 2018 has been filed for extension of interim order.
The interim order granted earlier is extended till the date of hearing or until further order, whichever is earlier.
Let this matter appear under the heading "Urgent Motion" on September 27, 2018.
The application being CRAN 1741 of 2018 is disposed of. On submission made by the learned advocate of the Opposite Party list this matter along CRR No. 142 of 2016.
Let it be recorded that the parties must be ready with the case on the next date of hearing.
Urgent photostat certified copies of this order, if applied for, be made available to the parties upon compliance of the requisite formalities.
(Shivakant Prasad, J.) 2