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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(3) in The High Court Judges Travelling Allowance Rules, 1956

(3)Nothing in this rule shall apply in the case of a Judge who dies while on leave preparatory to retirement.[***] [Omitted by G.S.R 621(E) dated 01.09.1999][***] [Omitted by G.S.R 1194(E) dated 07-11-1986.]