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State of Madhya Pradesh - Section

Section 14 in The M.P. Vritti Kar Niyam, 1995

14. Employer to keep account of deduction of tax from the salary of the employees.

- Every employer responsible to deduct and pay tax shall maintain a register in which the amount of salary and wages paid to each of the persons in his employment and the amount deducted from the salary and wages of the employee on account of tax shall be entered.