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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(f) in The Orissa High Court (Appointment of Staff) Rules, 1963

(f)[ Law Graduate with at least five years' experience in any subordinate Court or in the High Court or at least three years' practice at the Bar for appointment to the post in category 6 of Class III ;] [Substituted vide Orissa Gazette Extraordinary Part-III-No. 36/7.9.1990.]