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Himachal Pradesh High Court

Ramesh Kumar Dehal vs . Baba Balak Nath Temple Trust & Ors. on 15 July, 2022

Author: Chander Bhusan Barowalia

Bench: Chander Bhusan Barowalia

Ramesh Kumar Dehal vs. Baba Balak Nath Temple Trust & Ors.

.

CWP No. 7282 of 2021 15.07.2022 Present: Ms. Meena, Advocate, vice counsel for the petitioner.

Mr. Ajay Thakur, Advocate, vice counsel for the respondents.

Learned vice counsel appearing on behalf of the petitioner prays for an adjournment. Prayer allowed, as not opposed. List on 26th August, 2022.

(Chander Bhusan Barowalia) Judge 15th July, 2022 (himani) ::: Downloaded on - 16/07/2022 20:02:42 :::CIS