Allahabad High Court
Constable 892090833 Vijay Shankar ... vs State Of U.P. And 3 Ors. on 12 December, 2014
Author: Manoj Kumar Gupta
Bench: Manoj Kumar Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 12 Case :- WRIT - A No. - 47662 of 2014 Petitioner :- Constable 892090833 Vijay Shankar Shukla & 7 Ors. Respondent :- State Of U.P. And 3 Ors. Counsel for Petitioner :- Amrit Raj Chaurasiya Counsel for Respondent :- C.S.C. Hon'ble Manoj Kumar Gupta,J.
Dismissed.
For detailed orders, see order of date passed on Writ -A No. 34228 of 2014 Manish Kumar Dixit and others vs. State of U.P. and others.
A certified copy of the order dated 12.12.2014, passed in leading Writ Petition no. 34228 of 2014 shall accompany the certified copy of this order.
(Manoj Kumar Gupta, J.) Order Date :- 12.12.2014 skv