Madhya Pradesh High Court
Jagmohan Singh Kathait vs The State Of Madhya Pradesh on 27 August, 2024
Author: Achal Kumar Paliwal
Bench: Achal Kumar Paliwal
1 CRA-3352-2023 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 3352 of 2023 (JAGMOHAN SINGH KATHAIT AND OTHERS Vs THE STATE OF MADHYA PRADESH ) Dated : 27-08-2024 None for the appellants.
List after four weeks.
(ACHAL KUMAR PALIWAL) JUDGE Hashmi Signature Not Verified Signed by: S HUSHMAT HUSSAIN Signing time: 28-08-2024 12:58:06