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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Uttar Pradesh - Subsection

Section 40(1) in The United Provinces Agricultural Tenants (Acquisition of Privileges) Rules, 1949

(1)Cash repayment vouchers shall be handed over to the land-holder or his authorised agent only in the presence of the Assistant Collector and after proof to the satisfaction of the Assistant Collector of the identity of the land-holder or his authorised agent.