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State of Karnataka - Section

Section 16 in The Sahyadri Heritage Development Authority Act, 2011

16. Functions of the Authority.

- The Authority shall,-
(1)preserve and promote historical, traditional and folk tradition and values of Sahyadri Heritage Area;
(2)fulfill the cultural requirements by organizing cultural activities at Sahyadri Heritage Area;
(3)organize utsavs in the Sahyadri heritage area, construction of Museum which depicts the Sahyadri heritage area and organize programmes which explore the full knowledge of Sahyadri heritage;
(4)organise the programme which are supplemental to the above functions; and
(5)perform such other functions as may be prescribed.