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Allahabad High Court

Anand Vallabh Lohahi vs Gulsan Kumar Bathra, M.D. M/S Uptron ... on 18 January, 2010

Author: Vikram Nath

Bench: Vikram Nath

Court No. - 10

Case :- CONTEMPT APPLICATION (CIVIL) No. - 161 of 2010

Petitioner :- Anand Vallabh Lohahi
Respondent :- Gulsan Kumar Bathra, M.D. M/S Uptron Powertronics Ltd.
&Ors
Petitioner Counsel :- Shyam Narain,Sudhanshu Narain

Hon'ble Vikram Nath,J.

Having heard learned counsel for the applicant and having perused the material on record I do not find that prima facie any case for initiating contempt proceedings is made out.

Petition is accordingly dismissed.

Order Date :- 18.1.2010 RPS