Allahabad High Court
Anand Vallabh Lohahi vs Gulsan Kumar Bathra, M.D. M/S Uptron ... on 18 January, 2010
Author: Vikram Nath
Bench: Vikram Nath
Court No. - 10 Case :- CONTEMPT APPLICATION (CIVIL) No. - 161 of 2010 Petitioner :- Anand Vallabh Lohahi Respondent :- Gulsan Kumar Bathra, M.D. M/S Uptron Powertronics Ltd. &Ors Petitioner Counsel :- Shyam Narain,Sudhanshu Narain Hon'ble Vikram Nath,J.
Having heard learned counsel for the applicant and having perused the material on record I do not find that prima facie any case for initiating contempt proceedings is made out.
Petition is accordingly dismissed.
Order Date :- 18.1.2010 RPS