Bombay High Court
Cci Projects Pvt. Ltd vs Union Of India Through Ministry Of Law ... on 19 January, 2023
Bench: G.S. Patel, S. G. Dige
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION NO. 61 OF 2023
In
WRIT PETITION 4036 OF 2022
Cci Projects Pvt. Ltd. ....PETITIONER
V/S
Union Of India Through Ministry Of Law And....RESPONDENT
Justice And 3 Ors CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE SHRI JUSTICE S. G. DIGE, JJ DATE : 19th January, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time.
Stand over to 13-02-2023 for circulation.
Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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