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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Goa - Subsection

Section 12(2) in The Goa Oil Palm (Regulation of Production and Processing) Act, 1998

(2)Any person or occupier of a factory contravening any of the provisions of this Act or of any rules or order made under this Act for which no penalty is provided under subsection (1), shall be punishable with fine which may extend to rupees five thousand.