Punjab-Haryana High Court
Om Parkash Kharab And Others vs Devender Singh And Others on 25 October, 2017
Author: Daya Chaudhary
Bench: Daya Chaudhary
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
C.O.C.P. No. 2861 of 2014 (O&M)
Om Parkash Kharab and others ..........Petitioners
Versus
Devender Singh and others ..........Respondents
DATE OF DECISION:25.10.2017
BEFORE:- HON'BLE MRS. JUSTICE DAYA CHAUDHARY
Present:- Mr. IP Goyat, Advocate
for the petitioners.
Mr. G.S. Wasu, Advocate
for the respondents.
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DAYA CHAUDHARY, J.
For order see, order passed on even date in COCP No. 2860 of 2014 (Jaswant Singh Brar and others Vs. Devender Singh and others).
October 25, 2017 (DAYA CHAUDHARY)
pooja JUDGE
Whether speaking/reasoned Yes
Whether reportable No
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