Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Punjab-Haryana High Court

Om Parkash Kharab And Others vs Devender Singh And Others on 25 October, 2017

Author: Daya Chaudhary

Bench: Daya Chaudhary

 IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                                   C.O.C.P. No. 2861 of 2014 (O&M)


Om Parkash Kharab and others                         ..........Petitioners


                          Versus

Devender Singh and others                            ..........Respondents


                                   DATE OF DECISION:25.10.2017


BEFORE:- HON'BLE MRS. JUSTICE DAYA CHAUDHARY


Present:-   Mr. IP Goyat, Advocate
            for the petitioners.

            Mr. G.S. Wasu, Advocate
            for the respondents.


                          ****


DAYA CHAUDHARY, J.

For order see, order passed on even date in COCP No. 2860 of 2014 (Jaswant Singh Brar and others Vs. Devender Singh and others).





October 25, 2017                              (DAYA CHAUDHARY)
pooja                                             JUDGE



Whether speaking/reasoned                            Yes
Whether reportable                                   No




                                 1 of 1
            ::: Downloaded on - 10-12-2017 15:28:55 :::