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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(1) in Andhra Pradesh Municipal Corporations (Usage of Electronic Voting Machines) Rules, 2001

(1)Every elector who has been permitted to vote under rule 13 shall maintain secrecy of voting within the polling station and for that purpose observe the voting procedure hereinafter laid down.