Madhya Pradesh High Court
Jagmohan Singh Kathait vs The State Of Madhya Pradesh on 17 May, 2024
Author: Achal Kumar Paliwal
Bench: Achal Kumar Paliwal
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 3352 of 2023 (JAGMOHAN SINGH KATHAIT AND OTHERS Vs THE STATE OF MADHYA PRADESH) Dated : 17-05-2024 Miss Sarita Kanojia, Counsel for the appellants.
Miss Ekta Gupta- P.L. appearing on behalf of Advocate General for the State.
List after summer vacation.
(ACHAL KUMAR PALIWAL) JUDGE Hashmi Signature Not Verified Signed by: S HUSHMAT HUSSAIN Signing time: 21-05-2024 20:02:53