Andhra Pradesh High Court - Amravati
Petition Under Section 181 Cpc Is Filed ... vs Og Th G& . 2S on 29 January, 2026
IN THE HEGH COURT OF ANDHRA PRADESH AT AMARAVS Special original Jurisdiction} THURSDAY, THE TWENTY NIENTH DAY OF JANUARY, TWO THOUSAND AND TWENTY SEX > PRESENT: THE HONOURASLE SRI OHIRAJ SINGH THAKUR, THE CHIEF JUSTICE AND THE HONOURABLE SRI JUSTICE R RAGHUNANDAN RAD WRIT PETITION No. 29133 of 2023 ALONG WITH W.P.Nos.30215, 30273, JO3ST, 21884, 38096, 38224 & 39872 OF 2023; $08, 2OIS, 2034, 2602, $250, 10928, 28605, 28729, 28737, 30934 OF 2024 WRIT PETITION NO: 29733 OF 2023 Between: +, 1¥ Chandra Sekhara Reddy, S/o. LV. Subba Reddy, Aged abaut o4 Years, CocJurior Lecturer in Sericulture, Government Junior Callege, Curnbum, Frakasam District. P Venganna, Sfo. P. Krishna Murthy, Aged about S¢ years, OceJunior Lecturer in Sericulture, Government Junior College, AaNdikoikuy, Nandyal 5 Distt 3. S.Vilaya Vani, Wo. P. Venganna, Aged about $3 years, Oca funimr Lecturer in Sericulture, Government Jurior College, Nandikofkur, Nandyal District 4 Yi Rama Krishna, Sf. YV. Subramanyam, Aged about o/ years, Xcodunior Lecturer in Computer Science & Engineering (OSE) Government Vocational Junior College, B.Camp, Kurmodi. an NUKrishna Mohan, Sio. NL Venkete Subbsiah, Aged abaut 57 years, Dee wuor Lecturer in rieetronics Engineering Techrindian (EET) Sovernment Vocational Junior Callege, B Garp, Surnoct. ws s ° at mment Sg S SOY oN ms 1M i. Sericuiture, Bares Bt et : = 3 ivy Fe PUPAL aT 3 Sry a e '3 ry ¥. unior 8. BR Jeyachandra, Syo. ~ mm. "Jamior Vocations! Lecturer in Ove & os fod Ge 10 4 wh 5 F ny "sh a Se % " & "gS go G 2 @ se ie we fet 'ead eh EL ee wm, feb me £3 aad a age ag ' a a£5 Coe : oe "" lege sheet e % 1% en (a OE a " a mT oa fo o oS E we Si oy a a0 23 io on te nese a : ane am tf ap TS "ag ae Be 2 5S mare a a hen BS en ae: >» 8 hus tS BS tee OM yo thE S 8 gp & Oo G Se t oe aad ri Apo iS £0" Ma fees fae an teed a Lue bens $4 om Sewe a se 'me 1% tht ca me) nr om) Oo ~-- 3 os ae oe a iS a a ey 2 ge ry cs; "~ be we oS es ae < as wen " rye Sh, -ogen heer on r rae have Se Bee meats 3 - : Co rey) Ke KD & fs BE a ovog? Be FS Bs 5 Sa a) Core Es red > ae a 35, eo bane spe sana wi no: hoce oo aesed is oF "eat he £3 £4 uy £5 an . ; wm OS a mn &£ & Ee 2 8 26 2B % a sd a3 ay fone oe Rsed i oe oe. we od £4 *, pel : "h, if sane a ae 4 one dower 4555 feer C"% 'east ayer a bah 4 ry we ge oes a or as fs bent hang on 4 book TRS eo lor te 5 ado. foe FG da Fad vsee rn a an on oe a ye thee an 4 " XS ony ro B et hy nye C3 g~ Ox 2 & 8B & 2538 35 & 3 we im 35 9 oe & # SB Wm £ 2 of --% ® we Ue OS we Gs cy Oe ; ° 3 " ce) weed on x ip evo ag + 5 aes Go GA s Fe 2 EO Be ed o wea' P : 3 z p ee Rex? , ; on " oon pores ne ann a : rbd yan os Benger last Ee 6 8 6 O ge & EG * @Ak Ee 2 & 30 5 a aan') w a te oe eo me Oo € ned 22 oo & "es wo a © & @ fe 2 be Ed om mm © te OD O f #3 wo a " ind Oy "yr A ann 2 one "eo wee 4 E 16. MLD. Srahrmanandarn, Sfo. M.D. ungaiah, Aged about 99 years, OooJunier Lecturer in - Mechanic & Auto Mable Engineering, Government Junior College, Airnakur, Nandyal Distric Ve. R. Ravi Kumar, S/o. P Nagendra Rao, Aged about 33 years, Oerdunior Lecturer in Sericulture, Government Junior College, Atmakur, Nandyal Distric 18. &. Thirumeleswara Raddy, Sfo. CV. Siva Reddy, Aged about &? yeers, OceJunior Lecturer in Mechanical & Automabile Engineering, Government Junior College, Nandikotkur, Nandyal District. YB. G.FPrakasa Rao, S/o. G.Ch. Subbaish, Aged about 84 years, QcaJunior Leoturer in Mechanical & Automobile Engineering, Government Junior Collage, Srisailam Project, Srisailam, Nandyal au. BR Shankarappa, S/o. B.Peddanna, Aged about 58 years, OseJunior Lecturer in. Se sriculture, Government Junior Callege, Chilamattur, Sri Satyasal (istrict, ai. A. Prabhakar, Sfo. A.Nanumantapoa, Aged about §5 years, Qondunior Lecturer in Electronic Engineering Technician Government Junior College (Gis), Hindupur, Sri Satyasai District. oe. NV. Prasad Reddy, Sia. K Narayana Reddy, Aged about § years, Ocedunicor Lecturer in Sericulture, Government Junior College, Uravakonda, Anantapur. oo. ON, Jagadessh Babu, Sfo. OLN. Naga Ratu, Aged about 44 years, Ocexdunior Lecturer in Carrmerce (0.4) Government Junior Vocational Gallege, Kupoarn, Cruttoor District. 34. G.Nar Frased, Sfo. iG Vasudeva Rac, Aged about 55 years, GeoJunior Lecturer in Mechanical and Aulomabile, Gavernment Junior Callege, Tadinatr, Anantapur District ° a about \ a x 3 3 & ai g Peer ne Ly oot " - Get an 7, neat? " neat? few ry, Fea as iS> iB baer mG & wn s od Sone Jone EG Soo Ot Jd "ue Gon a 22 bi pe | OES ag Be od a ain OE ae of pe Me, SG me at oe ie - B3 aad "$5 ie pean Sa nw *: Pan ge ae, Spot a Seve eee Sree C% bone eh tes, my fe oes es 2% $a ay OSS 63 me 3 oe 3. i Gq # mY acd 33 be, & 2 a ,. e « & D ' wa wha SF p ts tense me bere pail' so Ine fs ma ty be 3 ane "a & & % x &, go @ og | a & i, i = we Fm a me es os Le oH a os 6 an ar, ie "os a te _ alee. wee "p02 tonne oe -- Mf f 4 -- DB a ns ns te fees seg Baer Cn eet bun gon Ce pe ~ 3 Fas lee ® fe oe B 8 , B & iG im we Be 2 eos 8 a % mF an we LG td nn on 404 aM ts 63 of ih : & me fe £4 ee ot ; a, he, eo cet UE wk EA 3 a % Gn m Wd @ ? ~ 3 (OS a an 43 oe np OE OOO "ee wm © iy ee nr a ane, ES ee a cn es & ra ty we er ea oy "-- a a ae nr ann on wy Sey ft oe a a mm Bo Be ol & Fe & a Us te Sh os SB og Eg i 3 i OE te ot Be ue m ef' 'eee, £3 ie Ea CTA, ae, i a fe wethe Ieee ge as oe ae wee wn iO Te Bou MG Sm m @ os Sl 28 3 B a ar ie he OO a go em Bu am ne: om @ Gm wf OE he to ape heed ita or a be 7% ay pe "fe on pag? read fee wot ie apes oe 5 a are) Oo s oy fae 22 hee HY G oe. Gh. tase eed ey a, 4 sce ) <a ag Spat Foon ee eee - gn aS ee Fd ve eee. cc Ff 1s) ores a 4 fedew A edt ; bes Lot 7 bat Pe os ay a aoe Tt es ft e © BO oe 6G Seco ets a "he ve Son reeeh hee ef eg ' 7% Ree fen foe ry ke m4 oo need Le sor eG neg Li z ers ad "es La £7 of ued fend fh, 3 ~ 2 OES ee er web EB fess i eA re, LA oF 4 a sence z ey rs) ween a " - a Sope Boo rg eel xt se, A . 4% 2B & © . 2 «@ 2 RR SE = a g th ~" & & Oo & ue Bw gee OS eo & oe 6 & Oo oS & Go go om & yf & 4 SB oo eB te oot . "ene? Sweety HS ; eed ¥7 ohh : LD ¥ rhe? ie 2 bee "heen bee a _ neaae peee aheee . eM ee Sy 6% OE ee € BE a wk . a eae t 4A eeite oe Seve a Us if af, sd <i os Daan wh, tly ee beve ihe re road bd oS 3 . i, ne , : B® ger ° fo ' vet fen ten come wae 3 tn oe 8 "2B % wg Se om OG ~ & © 3 0 Oo ih OY re oh. yf CUP. State of Karmskal, c Tre D> a} "9 Fas ' ® aC 2 3. & el a7 2 Court may be sleased io issue ay Vitor direction more particulary in the nature of Writ of Certiarar, calling k or all connected records including the impugned oravisians af Sac ation 3 Sub-Sectian (3) of Andhra Pradesh Raguiarigation of Services of Contract Employees, Act $0 of 2023 ac far as excluding the Part Time Junior Lecturers (VocaflonalPetiianers for reguiarization and aise the G.O.Ms.No.ii4, Finance Department, dated 2Lig.2023 so far as in not extending the beneit of regularization in raspect of contract Junior Lecturers only and in denying the requilarizaiion to the Petioners who are Part Time Junior Lecturers (Vocational) as tlagal, improper, unjust, arbitrary, no rational and violation of Ariicies id and 1S of the Gonetitulion of India and further direct the Respondents No.1 t3 6 to regularize the services of the Part Time Juror Lecturers prior to the dunior Lecturers appointed on contract basis with all consequential benefiis including gay scales, Seniority and other emoluments etc, iA NO: 2 OF 2023 Petition under Section 181 CPC is filed praying that in the oircumstances stated in the affidavit filed in support of the writ petition, the High Court may be pleased to direct the Respondents Novi to § to fagilarize the services of the Petitioners as Part Time Junior Lecturer (Vocational as was done in case of regularization of the contract teachers, forthwith, pending disposal of the Writ Petition No. 29753 of 2025. on the file of fhe High Court, iA NG: 3 OF 2023 FPetion under Section 181 CPC is Hed praying that in the croumstances slated in the affidavit fled in suppart of the writ patifian, the High Court may be pleased to direct the Respondents No.1 fo 6 not to fl up the regular vacancies in whinh the Petitioners are working @s Part-Time Lenturers for the last mare than 30 years, forthwith, pending disposal of the Writ Petition No. 28722 of 2025, on the fle of the High Court. § OF 2025 " 3 iA NO 4%, ny 4% an "a pen A 4 nap '. yee "ye, wegen, - " "ke pees Me o isd 54 a] Seen a 2 oy x i ee is ; 3 wry oon at beens . ". 4 veeee. on, . need as 4 E 4 By reg SG an ccs iy we A ; ne SP nes : pe hand ed scneoe . per ne 34 oud $s thaws, roid rd Ong a} aeons ro ae a ea Oe = i 8% EO Bo 4" Co rt ce ng eh i FSO Ss EG nm 2 @ © & & os ae EE he we 65 ER te o~ Le Sym, eed ee or, hy 5a "aree $5 aq Lp, wher. fag re oo Cre ea rons a see = ee % i, is bea] ity a whod as . a3 Fae bene, * R.. Abn oer ° " a ar ars i ain + a ae Bo me Og 7 ben "3 as wey oh. a Fea & eal Se wo Teer we , os we BR 2 ee we oe oe e a a a nn a on no ar?) a Sa £5. Seow So a fal " aa ¢ 4d cae " gag td , TF i 9 3 o fh «o & # oes ad o ee To ae f em £3 fe ie = UE gee my te * oo ws . hy ae rt, £5 ee 3 tea ee ge BE. ws v4 ' # ie o ae st Co mS wos f re 6 Gad feet Enea 4 a; whee Senee ore Sooo 'ee 607 om we ee A, 4, , o & ~ & 2 & Mog mg te 1 & EB xf ¢ B cone Be ase re Sy mm gf 2 Eh, i WE 4 Fy oe § 6 & ES 2a EB we 64 GO & 2 2 2 eG gg * B & ™ T Be m0 6 SB wher ? 4 ove a £ here gee ', wens eee : * ras & . & % © 2 6 mw £€ &@ 8 GB 8 zB gE eg pm Se Se 2k & B® , S82 8 7 Bim ms Om f is oo ; ie Fea be Z i a EG 69) rn ns oy m ts a "eS its Ps ke ee Og BO RG nr are an nn San + nn on Bm 8 mH TS we he Sg 2G 23228 6% 8 688 28 FERRER E on ", ewe on a be "> te £ S a3 BA ee ee 4 G . £€ & 2 8 w« B me 2 6 Re oom Ie By Sm B & ry A 8 2 2 8 PO Oo oD & & Bw oe me DP oe & & Bon ee G WE a ie a ann "i ee "ee A @ me = x3 ER 3 se onont i Sr a oe a a a rm wooed z PY tH Phe Re =, &3P for Saryvices & s 4 fay rhe at ah oi we * ' spond % - § F far Services | ad ¥ x rm rs y "--~ g at AI as a s y g WIRED PETITION NO: 30273 OF e023 Banhwvear 4, po o> ast od 0 8 Venkata Ramana, S/o B. Sanyasayya, Aged $5 years, Juninr Lecturer, Govt. Junior Vollege, Bheemunipainam, Rio D.No.1d-12- ne, Nookalarima Tempis S Street, Bheamuni sinainam, Visakhapatnam Detrick. MU. Satyanarayana, SYo M. Subba Rao, Aged 55 years, Junior Lecturer, Payakaraopela, Rio O.No.6-13-1SA, Pathabasar Street, Kobbarithota, Tun, Kakinada District. Y. Appalangidu, S/o Late T. Pydithall, Aged 55 Wears, JUFHOP Chodavaram, Rfo DUNo. 18-684, Balai Nagar Colony, Chodavaram Village, Anakapalll District rN Lecturer, Govi. Jurtor College, | J. Bala Krishna Reddy, S/o .. Narayana Reddy, Aged 55 years Juror Lecturer, Govt dunior College, V. Madugula, Rio D.Ne 54, Saisrinivas Encieve, Maddlapalem, Visakhapainan. U. Koteswara Rao, Sfo D. Chinnarn Naidu, Aged 58 Years, Junior Lecturer, Gavi Junior Collage, Chadavaram, Rfo D.No. 18-182, Kalaveedh, Chodavaram Vilage, Anakapalll District Ch. Bhanof Rao, S/o Ch. Madhusudana Rao, Aged 55 Years, Junior Lecturer, Govi. Vocational Junier Collage, Visakhapatnam, Rio O.No.8-2/20, Flat No.408, Vasavi Enclave, Bakkannapalem, Near 0 Mart, Visakhanatnam. Vo Saraia, Wo S. Mohan Kumar Raju, Aged 55 years, Junior Lecturer, Govt Junior College, Bheemunipatnam Rio D.Ne 14-28-3, oubhash Street, Bheamunigatnam, Visakhapatnarn District 8. Govinda Rao, S/o B. Akku Naidu, Aged S5 Years, Junior Lecturer, Gavi, Junior College, Anakanalli, Rio Tummikapalll Gate Jdagannadham Layout, Opp. Sivalayarm, Kothavalasa Vizianagaram 8. K. Raia Rao, Sfo Nooka Naidu, Aged 58 Years, dunier Lecturer, ovt Vecational Junior -- Visakhapainam, R/o Fist No 208, sowbaoya Residency, sl nohil, Anakapalll (istrict. sian TOY MM. Jaya Ras, So Ve Sa alyanarayana, Aged S5 Years, Jun rye Ad 2S WS RY By ee ant $ Ss omtene Hoy eves Awvnl " i 7 fae SS Laxmingrayana Nagar Ring Road, Anskanalll. J7¥. Ushe Ran, Sfo &. Narasinga Rao, Aged & i i Se be 7 sghey Leciurer, Govt Vocational Junior College, Visakhapatnam, Ryo O.No.o-S84, SIG Nagar, Ravindra Nagar, Visakhapatnam, i248 Lakshmi Prasad, Sfo Eswara Rac Patnaik Aged S8 Ysars, Junior Lecturer, Get. Vocal onal Junior College, Visakhagainam, Rio Flat No.GF C, Sterling. Heights, Near Seven Hills, Rarmnagar, Poe eg de biog oe ey Bay wakhanainam. T2.M. Srinivasa Rao, Sfo M. Jagannadh, Aged 53 years, Junior Lediurer, Govt durtoer Colle o pA 5633 oe %. my wpe o = = rede fod 2 ots rae t e0ebe Lakshiriganapathi Colony, Pool Bagh, Near Subramanyam T we oh conten, "B Bs ee Vizianagaram, AND J. The Siete of Andhra Fradesh, Rep.by Princinal Secretary, Higher Rducation Daparinent, Secretanal, Velagapudi, Amaravall, Guntur Distrat. ™ oe > os ryft . 2. The Gormmissioner of Calle agi iate Education, ¢ Pradesh, Gearudacr RE Towers, Gri Lakshrm! Narasimha Colany, Mangalagii, Guntur District, 3. The Soard of intermediate Education, Keo by ts ha yA S3 oe & mr ¥, R No 114s, 2° 8" and 4" floors, Eswar Elte, Beside Sano-vision, rs3) oA @ z w G3 o We) rete me beac' a gorge. mt o> vrs 2 ra S83 oh. % x54 Na coed tS oy ede Raspondenis sy Petition under Article 226 of the Constitution of India is fled graying that in the circumstances stated in the affidavit Med therewith, the High Court may be pleased to issue an appropriate w me order ar direction mare particularly one in the nature of writ of Cerflorari, calling for all cannected eo records relating to provisions of Sub-Sections G} and (6) of Section 3 of inet the Andhra Pradesh Requiarisation of Services of Contract Employees Act, 2023 (Act No.0 of 2023) In sa far as excluding the Vocational Junior Lecturers/petitioner for regularization and aise G.O.Ms.No.174, Finance Oepartment dated 27.10.2023 in so far as not extending the benefit af -~, aguiarization in respect of Junior Lecturers (Vocational) working on Minimum Time Scale basis and. in denying the reqularization to the petitioners who are Junior Lecturers (Vocational) as Hliegal, improper unjust, arbiirary, irrational and violative of Ariicies 14, 16 and 21 of the Consifvgion of fadia and further direct { the respondents to 3 reguianise the services of the petitioners as Junior Lecturers with effect frorn their inital dates of appointment wih all consequential benefits imluding pay scales, senioriiy ard other emoluments, sic before considering the cases af Contract Lecturers. iA NO: 2 OF 2028 Petition under Section 184 CPC is Hed praying that in. the cireumatances stated in the affidavit fled in support of the writ petHion, ih High Court may be pleased fo slay all further srocesdings of G.O Ms. No.ii4, Finance Department dated 21.10.2023, pending disposal of the Wirt Petition No. 30273 of 2023, on the fle of the Hon'ble High Court. IA NO: 2 OF 2024 Petition under Section 1817 CPC is filed oraying thal in ihe oraumetarioss stated im the affidavit fled in support of the writ petition, the High Court may be pleased to suspend the Clraular DL 13.72.2025 In se far oe as regularization of Cantract Jurior Lecturers in the Junior Colleges is concerned, pending disposal of ihe Writ Petiion No. 30273 of 2023, on the He af the High Court. The petition coming on for hearing, upon perusing the Petition and the affidavit fled im support (hereof and the order of the High Court, dated pean 12.02. 2084, 23.02. 2024, 22.03. 2024, 18.04 2084 02.05 2024, Tis 2028 made herein upon hearing the arguments of SRI MANS far Respondent Nos.b & 2 and On. Raia Rajieewar Reddy, Standing Counsel for Respondant No.3: WRIT PETITION NO: $0873 OF 2023 Between: 7. E Lima Reddy, Svo. Sambi Reddy, Age 30 Years, Occ. Unempioyee, Bvo H.No.3-TS9. Komerapud) Vilage, Sathenapall Mandal, Guntur District. 2. O.Sreanivasa Redely, So. D Hanumantha Reddy, Age 41 Years, Ocn, Unemoioyes, Folepalli Vilage & Fost, Ramagiri Mandal, Aratapur District 4, GSuresh Kumar Sfo. G.Ranganna, Age 33 Years, Qne. Unemployes, Rio Weid-A, Kasapuram Vilage & Post, Guniakal 4. , Age ay Years, eheces onemeyes RYO, h > ay Annamayya District ras JVoxrishnalah, S/o. J. Subberayudu, Age 46 Years, Occ. 03 Uinerployes, Ryfo. Van nhatipall Post, Siddavatam Mandal, Kacapa District Lai, S/o Chant Age 24 years, Occ. Research Scholar, Rio o- an iaiA, Basiireddypets, Pedcapudi (Mandal), Cast Godavari Disthct 8. G. Mohan, Sfo Manohar, Age 3 30 years, Oco:. Research Scholar, Rfo Qn 870-8, Pusspatirega (Mandal), Vizianagaram District. Loe S.Rayanina, S/o Balaraiu, Age 32 years, Occ. Reasearch Scholas Rig 2-144, Upnarapalll, Ananthapur Mandal & District. WQ, YO Narendra Kumar, S/o Narsalah, Age 35 years, Goo. Research Scholar, Rfo 1-52, Racherla (Post, Vilage, Mandal} Frakasham District. V4, ChSai Krishna, Sia Sondal Rao, Age 32 years, Occ. Research Scholar, Rio 2-74, Muppavaram (Past), J. Ponguru (Mandal), Prakasham (istrict, f2. V Sravan Kumar, r. Bie subba Raa, Age 33 years, Occ. Research Scholar, Ryo - Peddapatnam (Past, Machiinainalr (viandall, Krishna DH sirict, 43. Thadepalll Karthik Sei Ram, Sfo Srinivasa Rao, Geo. Unemployee, RYo 3-710, SVVS.S. Fancy, Dhanugudam Road, Maikaluru, Eluru District Petitioners AND The State of Andhra Pradesh, Rep. by its Principal Seerestary to Government, Finanos (HR-ly PLG & Polley Department, Secretariat, 2 The Government of Andhra Pradesh, Rep. by Principal Seerstary to Government, Higher Education Departrnant, Secretariat, Velagapud Suntur District Raspondents ne oe " oe oh 43 i ae & 397 ex *e hy £ a ee we ge fon - f} we at pd 1 4 ", % heoe + en oe Be OG we "be "* we a ard & A Feceed fae 6B i) ao & we wb a can GB B Go ae 22 6 a % neat eo ign Ch res ry oo Et 24 : Pid) Des dpoe hed ry fe o ca ; bese } ers ef % a A 7 pon. aoe ' yer ver ve . os i ae ee bie ethos 3 2 3s & 8 & » a #8 3 we a g © # 8 S ye S © £ ® wo te i pe Tage had ad ae ve ip hee ; x4 oe oS Ph Be ts re) baat a oon ", ; ned a & & a 3 a 4 3 a & @ & a ar] i ' ot Est we B eS ep & rr nn eae "4h Bu @ . & B "fe mm s, "$s there 5 i, ohne be pep "er i steed Se) eer A a id oe of 8S oe a ¥ t2 @ & cane vow o oe g a6 Gee rae) ee aan ts < EG sh 1G i007 be . oF boon, Ps yes Rog > 3 ye fest Lt Reet nn <n ax Sty eee 1] tek SB Se sas i pens reel wn ras isi peseen eet on eet boas bee fn cf . 5 dbame ent rs] 3 £5 cnweet GE as Prag ' iy ii i i 0 gs not 3 we ct rn es a Mee a ae fF ty ° ge es wa ee " at oe: me ms % £5) t, $48 pet et rs4 3 a yt es fe" ig sn <a oy 4 'A od a & 6% 7 ify i rate 4 oe Sen go Bm ¢ ene om te a & at} 2 £3 Ven et van tet, then Z er oy ish ee eC ay % @ % & i on o & i FS 9h td oe. . & @ & ae ; on ee 5) acd », & *3 es 8 i 4 OES eke m & & @ w te mh gr 1 eo tun ES a tc o £ i © wo DO eo eS £ ,, heen xy Pas oe £ 'ed ey oe. 2 & & oO t ge 48 m gs a ay ko ih G gs 35) eo gs us & & & 4 8 & Oa A ge ay , ia Bo aoe aa ¢ cs wo te age FG fhe oe wb ie Gi he % 39] raed a "ne £2 ied aes: Sn Soa ay "5 Ba 0% ~ pp Ee Bae Ee & 6 SAE & S a € & ts pees abeoh 7 A baie "7 eee wy ones 5 i can a a Noy 5 wae, yee hden 6% pa a0 sd ye o~ oa i hod. whoo. we pte i A 60 an, an, bes en a an : i 3 woke wtine, a yD of4 ty we LL ane, By the C the nak f} Further dedlare that G.O.Ms.No.i14 dated 21.10.2023 is also legal and arbitrary and therefore sare is Hable fo be set a side. iA NOL OF 2023 Petition under Section 157 CRC is Med praying that in the circumstances stated In the affidavit fled in support of the writ petition, the High Court may be pleased fo suspend the operation of the impugned 14 dated 21.10 2023, pending dissosal of the VWrt Peiition No. 3027S of 2023, an tte fle of the High Court. Tre petiion coming on for hearing, upon perusing the Pelion and the affidavit fied In support thereof and the order of the High Court, dated OSL 2024, 12.02 2024, 23.02 2084, 22.035. 2084, 16.046 2024, 02.05 2024, 27.07 2025, '8.08.2085, 78.09.2088, 16.10.2025, i3.11.2085 & 44.12.2025 made herein upon hearing the arguments of Sri. Srinivasa Rac Madiraju, Advocate for the Petitioners, GP for Services | for Respondent No.1, GP for Services Hi for Respondent No.2: WRIT PETITION NO: SO397 OF 2023 Between: 1. V. Padmanabha Reddy, S/o. V Krishna Reddy, Agad about SY years, Qoceo. Jurtor Lecturer in Civil Engineering Technician, Governmerd Junior College, Rayachotty, Annamayya District. 2. A.Srinivas, Sis. A.rishna Murthy, Aged about 58 years, Oco. Junior Lemturer in Medical Lab Technician, Gavernment Junior Ocllege (Boys), Dnarmavaram, Satyasai INetrict 3. RoSreenivasulu, Sfo. KC. Thimmanna, Aged about 58 years, Coc. on Juror Lecturer in Medical Lab Teohnician, Government Junicr Golege, Kalyandurgar, Ananthapur District. hove rs 2", "ope, me; i593 ee aan a ; Son --- = ad od & oe o a oe % co 5 a conn on ory heed Fs tt wade 4, 53 Bowe OH a, a 3 i wy $37 . E97 $ : SS ; oon si , % * ae' % ra weet ws i] hon, eons Ch a3 OB 5 ed ed Srey ta an a aa : ee be as 7 B iD wy = UF vs og th G& . 2s to % &.,. Ue wey 4, fo RG ¢ Bethe og Cy ; , wt rr <5 or % Z we OB tS 'ee iy BH Be a ee ae . & oo & 6 te, OD Ci Cw £ BL £3 4 en 2 j ras wore ifs es ay a th wT OR FE MA OD is: - ees # a me os SI mye : 6G OG % "> "~ & eS ce ae he & eB Bm & sed Oo i 5k eed ro re) te Pat & de $y £3 an aA ry 4 mee tn , Eh of 'ere eed i 4 i a we 3 De fo, gel ted 65 vee 64 & 1 eS mw 6 Sy we i @ 8 2 24 a i Soe . e, oye ws a a ded Ihre wy " ele ef Pee £5 lad 3 ~ Ieee reed 40 ik eG a BS © 8 wu a. 4 Bc ot 6 63 Ck ge OY wo Bee Behe we 2 eo , wee S : 3 we See on eee tf wen love we $3 xy von, oS on i 4 - 4%) rang r} bs eigen eed KG taper re the gS fo we fe OS eB &% ay x Pes Sous woe 3 Leb ny 4 3 a On [ss ae fy teee pee 53) te ~ re 2 ; One tet So yee aad f "a Gok we bee 4, too vane 's ' en " es Go HR & a' & § & Bs x oo @ «a . we ' eeeee %, £ Wn lo a +s nad ry . 3 be ore taf Le Led £% aA fs "sh iy nook os % en 6 « tt oy ioe "hed: re w af mn fewe Tg noc sa OAR wae , ow ng . ? tf See a tee woe Fe ce fi, pA ft s 4 fy & "3 2 ks eed oe pees aad % . Wie. 3 a few g rant of 3 3 ge, Anantapur, 3 Jurser Lecturer in Acer j SHOVta + Beatition under Arth { Regional Jorn te of An HY State of Andhra State of Andhr i. Naga Rai, 1. amy uy 62 iL, & ss) fe 4 M Shanthi 4 The Garr istr S 7} a 3 5 Gaourl may be plea ra oe) og that in the cin excluding the Part Time Junior Lecturers (Vocational)/Peliioners for raguiarization and also the G.O.Ms.No.?14, Finance Depariment, date 34.40.2028 ac far as in not extending the benefit of regularization in respect of contract Junior Lecturers anly and in denying the requiarization fo the FPetifieners who are Fart Time Junior Lecturera (Vocational) as legal, imoroper, unjust, arbitrary, no rational and violation of Anicies 14 & 16 of the Constitution of India and further direct the Respondents No.1 fo § to reguiarize the services of the Part Time Junior Lecturers prior to ihe dunier Lecturers appointed on contract basis with all consequential beralis induding pay scales, Seniority and other emoluments elc. , IA NO: 2 OF 2023 etition under Section 157 CPC jis fled praying that in the circumstances stated in the affidavit fied in support of the wri petition, the High Court may be pleased to direct the Respondents Not to 6 to raguiarizes the services of the Pettioners as Part Time Junior Lecturer (focationals as was dane in case of regularization of the contract isachers forthwith, pending disposal of the Writ Petition No. 20397 of S023, on the Ne of the High Court IA NO: 3 OF 2088 Feition under Section 181 CFO is filed praying thet in the circumstances stated in the affidavit fled in support of the writ pelition, the High Court may be pleased fo direct the Respondents Not to 6 not fo Mi un fhe regular vacancies in which the Petltianers are working as Part-Time Lecturers for the last mora than 30 years, forthwith, pending dispmsal of the Wirt Petition No 30387 of 2083, on the file of the High Court The pellian coming on for hearing, upon perusing the Petition and the affidavit fled in supporl therenf and the order of the High Court, dated O8.04 2024, 12.08 2084, 25.02.2084, 22.00. 2084, 16.04 2084, 02.05 2024, OF 2024, SOLO 2084, TOG 2084, UFOS. 2025, 21.04. 2025, 35.06 2028, S107. 2025, I8. 08.2085, I8.69 2068 18.10.2028, f2.tieass & VIS. 2025 made hers upan hearing the arguments of SREK.RAGHL VEER Advocate for the Pettonses, &P for Serdoas f for Resoondant Nos.7 & 2, GP for Services Ni for "espondent Nos.3, 8 & &, Srai Santh WRIT PETITION NO: 34864 OF 208° Behween: 1. Tarimuluri Rajesh, S'o Chandra Rao, Aged aboul oY years, Gee. Un Employee, Rio 6-180/79, Lingam@unila Ag ara naram, Agraharam, Guntur, Guntur Oistricl, Andhra Pradesh-522001. 2. Gavera Salkumar, Sfo Gavara Srinivasa Rao, Aged about. 28 years, Gece. Un employes, Rig Os Noi-d?. 8 C Colony, 'Gurugubr Pradesh-S3as4ag. tet " 3 : a oye wh ° wey wey e wen ai: . ISN & Ganesh Kumar Ral, Sia G Ramachandra Rai, Aged abaut. 38 ears, Qec. Un Emgloyee, Sfo 2D. No. §-121-1, Nadir, Ananthapur "oti, istrict, Andhra Pradesh-S1S5o". o 4 MM Gurumurthy, S/o M Rerabe yTmaiah, Aged about 35 years, Geo. Madarampall, Mundurni Mandal, Ananthapur District, Andhra Pradash-5 14706. ¢ § Thongolla Ramesha, Sfo T Timmanna, Aged about 32 years, Qcs. oh MUddalamagi. Kurnoe!, curnoaol Oxstrief, Andhra Practash- 578346 Petitioners 4. The State of Andhra Pradesh, Rep by Chief Secretary to Goverment of Andhra Pradesh, Secretarlat Suldings, Velagapucll, Adnaravathi, Guntur District. Andhra Pradesh, The State of Andhra Pradesty, , Rep by iis Secretary to Government, Legal and Legisiative Affairs and Justice, Law Department, Secretariat Bulldings, Velagapuci, Amaravathi, Guntur District Andhra Pradesh. | 3. The State of Andhra Pradesh, Rep by Hs Frincioai Secretary, Depariment of (F & P} Finance and Planning, Secretariat Buddings, < VSIBQaDUd, Respondents Patition under Article 286 of the Constitution of India is fed praying that in the circumstances stated in the affidavit fled therewith, the High Court may be pleased to issue a writ, order or direction more particularly one in the nature of WRIT OF MANDAMUS Declaring the Section 3 of Chapter-ll of Andhra Pradesh Regularisation of services of Contract Employees Act, 2023 (Ant 30 of 2023), Dated 20.10.2025, is Null and Void, Witva vires, Unconstitutional, without Legislative competence and violative of Articles 14, 16, 21 of Constitution of India and Set a aside the same and also declare the G.O.Ms No.114, Dated. 21.10.2023 issued by the 3° faspondent is legal, arbitrary and set a side the same and Consequently direct the ressondents not fo requiarize the services of the contract employees pursuant fo the above Act 30 of 2023 and G.O.Ms No. 114, Dated. 24.40.2023, IA NG: 2 OF 2023 Pattion under Section 181 CPC is filed oraying that in the croumsiances stated in the affidavit fled in support of the writ oetition, the Ane {hye hr nea i Re Pa tt ata tay owe PU at ee Seog nt ees ew ond Andhra Pradesh Reguisrisation of services of Contract Employees Act, of fhe Writ Petition No. S1SA4 of 2 High Court may be pleased to Stay the operation of the Section 2 Dated 21.10.2023, pending disnasa 2023, on the fie of fhe High Court t, The petition coming on for hearing, gon perusing the Pefilion and neve fhe afidavit Hied in suppert thereat : and the order of the High Court, dated O8.O7 2024, 12.02 2024, $3.02 2024, 22.08 2084, 1804 2084, Q made herein upon hearing fhe arguments of MATTEGUNTA Advocate for the Pettioners and GP for Services [ for WRIT PETITION NO: 33086 DF 2023 Selvean: = 1. RV Prasada Rac, Sio RL. Naidu, Aged abnut 58 years, Qee. Jurier Lecturer, Soverynent Gung CaHiage, Seethanadaam, yam Maryam District G 3 a ay wedge @ pa 2. M. Venkaisew are Rao, Slo Krishna Rao, Aged about $8 years, JSUT Lecturer, Government Junior College, Parvaithiquram, Parvathipuram Manyam District 3. Bolu Rajesh, Sfo Lakshmana Rao, Aged about Sf years, Occ. Junior Lacturer, Sovernmert durior Coalece, Makkuva, 4. Vo Babh Rac, S/o V. Danababu, Aged about SY years, Oc. Junior Lecturer, overnment Junior Coles, Parvaihinurart Parvathipuram Manyam District Se Pola Venkata Gop! Krishna, Sfo Late China Satyanarayana, Aged 54 aed - z about SY years, Occ. Junior Lecturer, Sovernment Junior College, Ballineta, Parvathipuram Manyam District 6. Karipiredd L. T Murali Manonar, So K. Rama Rao, "see about 30 years, Occ. Junior Lecturer, C.K.M Government Junior College, Nelimaria, Vitianagaram District Pall Cihananiaya Naidu, Sia Srearamulu, Aged about 59 years, Occ. dunior Lecturer, C.R.M Government Junier College, Nellimaria, 8. Nalia Govinda Rao, Sia K. Ramu Naidu, Aged about 5% years, Ono. Junior Lecturer, Government dunmr College, Srungavarapuketa, Vizianagaram District o. SV Sanyasi Rao, S/o Late S. Narayanappala Naidu, Aged about 55 years, Oce. Junior Lecturer, Government durnior College, Gar apathi nagaram, Vizianagaram Disirict WO. MLSLS. Varma, S/o Bangar Raju, Aged about 55 years, Occ. durior Lecturer Goverravuant Jurdar College, Paderu, Adun otharama Raju Distric 14. B. H. V Sarnbraiyvam, Sfo B. Sarai John, Aged about oF ysars, Oco. Jurdor Lecturer. Government Junior College (5), Kadin, a Satya Sai District 12. Sunkara Venkata Ramana, S/o S, Appala Naidu, Aged about S§ years. Oce. Senior instructor, Government Junior College, Gajapathinagaram, Vizianagaram Disinct 1. RB Siva Sankara Reddy, Sfo P. Rama Krishna Reddy, Aged about 83 years, Gce. Senior instructor, Governrnent Juniar Catlege Atmakuru, Nandyal District. Fetitionars AND Me 2 C iS = on % z Rear gs g ra 3 NY z 3 h oe me % oS a % be S- & Fo, BO Bom & E - whe '5 Ment ', E % oe a '., ren 83 e pO ae a a eo OG YG ke 6 & 2 % C% C4 Oh by 2 No a ee re OE, Sa ones re ot OY a "yt ad et C4 Sete ao ey ha, cael id beet x i gee "on, i % t Sead ¢: ee, & i Ge eo 2 aa ee Aa GE a ce on ' ied wien ae cee £5 fe we oe fm @ F&F OD cf a oh S & = me. o 6 8 we & BES Be . fF ra poy oi [oe be ie $B i an > a acc , fe 6 OY OR woe went wo ES Es % vgn 'C5 OS 1 ah ais fe s+ a "ot bees etme Sean penne en jam, o~ Son we "3 5 a cod 'od F ey erg "5 » {eS . mS a hee an Os 2 cgeoe t v3 ae : ; £3 noeoe wi CS 3 va at PH) Seow be «3 x if) ff ia' c fe oe ~ 8 8 © 8B & & & % se ; 2 $83 ° co oF ws Ay: us we "EN "we Z pen red ne seed anor eed oases , Med saa on % he we fave ae po en aed hee! ee ried eS le Ch a "he gece a wy wan hee yee 2 a , tt bon 3 bes Pe Po tee Bo ae Sore rag : 4 be z he: 3 . f "2 + " oe eee fore : brs ia $33 ros! meh Ka ee) eased be one oe geet 6% a Cd a 0% loose Z4 of oe , a poe tte ee beat fe Bh yg ans ie ee ie ne a a; a an a 3 ty mo 4 eo ss % 8 tT ££ B & oe FO tatae uF 7 or wey ¢ fe oe. ne bee ot sed = Ci Pa Og * . 6 " & 2 @ oc , & x s $ ie $ : wo4 , Joon Son oA KS Lo ad i tH a nc nS a & . at a non id & As SS oo ihe t yy fe OL oa 4 gee ay a 550 ited whoo bone Lh te a3, ae oh ran Gt te °C fee, "63 o bee tot : ' sees Gs con , od oe got a in A - + 4 oe Fy) Mod 7 mn ann ods 7 res gree Kbee. AE eneeg ger he oS os ie te ed to or a A A pt OD a; by foe bee ' oe WME - ' is ts ee "¢ Wie ht faden 4 i bebee Fon rot £4 ne eet Rad i Ceee aa Pe po, ca ge bene ao 4 as ase . . ' 4 peed Us ke ge fo Pa et & a : : ; o be 4 ro m bot 7 es 5 Soh we ay ees dee eee wks é 'eagee 2 63 oe dome hed ze g ances sia oS ¢ g & Q "fr on Pa "age ; ae, $53 ow be oa "ners Fy YO are 3 & t i z es het 2 State of Andi rick o c rick s g sation ard aisn the Sovernrent of 3 3 recut & IS sh B g x Bove : Oo & Hh 6B - to" e & te & tof ea i eco ae ey "ies 5 B Li j 1 fe eB & wo» £ & & BH we B ow aa Oe te 6% 2 eed reg % ee Af ke Po Se be REE Bes fe " et oa es Sib a ce © OO SO ea 2 Gh nS A The Be ge RR ' a Fy E bs peed 2 3 4. 5 ar a <4 S fr : x ' appron - Gone JT and 16 of the Constitution of india and set aside the same and consequenty direct the Respondents Ne: 1 to § fo reguiarize the services of the Patiioners who are work ing as Part Time Junior Lecturers Vocational, Senior instructors prior to the Junior Lacturars apooinied on contract basis with all cansequential benefits Including pay sesles Seniorily and other ematumenis atc. iA NO: TOF 20238 Patiinn under Section 751 CFO is fled graying that in the circumstances stated in the affidavil filed in suppart of the writ petitian, the High Court may be pleased to direct the Raspondents No 7 fo S$ netic Ml up the requiar vacancies in which ihe Pelitioners are working as Pari Time Junior Lecturers Vocational and Senior Instructors in their respective olleges, geanding disposal of the Writ Petion No.O3036 of 2023, on the fe af the High Count. iA NO: 2 OF 2023 Patiion under Section 157 CPC is fled praying that in th ch cireurnetances stated in the affidavit filed In support of the writ petition, the High Court ray be pleased to stay of all further proceedings In pursuance of Act 30 of 2023 and G.O.Ms.No.1i4 Finance Department, dated $4.970.2023 eluding regularization of Contract Junior Lecturers, pending dispusal of the Writ Petition No.33038 of 2023, an the fe of the High Court, The petition coming on for hearing, upon perusing the Peltion and the affidavit fled in support thereof and the order of the High Court order dated 23.12.9028, 08.01.2024, 12.02.2084, 23.02 2024, 22.00.2024, TH.O4 2024 02.05.2024 OO 2084, 30.07 2024, 1G. 9 2024, 1705 2028, & 11.12.2085 made herein and upon hearing the arguments of Sri Tedd Services ~ | and the Govername ant Pleader for Services - HH for the raspormaents, Le., GP for General Administration for Resooandent No? & for Finance & Planning for Raspondent No.2 and OP for School Educa Han WRIT PETITION NO: 33224 OF 2028 Sohwean: {. Or Md Tousee? Ahamad, Sfo. Md Ragack, Age 36 years Working as Assistant Professar, Mecharic BF BSPARMEN Acharya Nagariuna DLChPunya | Sekhar, Sio,.. Chkvishna Kishore, Age 38 years, he Working as Assistant. Profeasor, EEE Department, Acharya Nagarluna University, Nagarjuna Nagar, Guntur-d2d570 Co Dr Ch. Tirumala Rao, S/o. Venkata Krishna, Age 39 years, Working as Assistant Professar, Mechanical D oparn vent, Acharya Nagariuna University, Nagarluna Nagar, Guriur-be2570 ng mchandra Moull, Sfo. O.Resava Rao, Age SY years Working as Assisiant Professcr, Chil Gepartment, Acharya Negariuna University, Nagariuna Nagar, Guilur-Sa2570 " Gt. K Sandeep Kumar, Sfo. K Rajendra Prasad, Age 39 years Working See ost as Assistant Frofesser, Cadi Departrnant, Acharya Nagarune University, Nagariuna Nagar Gurfur-S22570 § Or Chaitanya Konda, Sfo. K. Subba Reddy, Aus 40 years Working as Assistant Professer, O.S.E. Department, Acharya Nagariuna University, Nagariuna Nagar, GuniurS22570 "wad Or Balal Vicharapu, Sfo. V Govinda Rauiu, Age 40 years Working FS Re: as Assistant Professor, &.S.E. Repartment, Acharya Nagarjuna aS Dr Ummad Satish Kumar, Sfo. U. Narasimha Rao, Age 46 years, Working as Assistant Srofessor, C.S.E. Department, Acharya Nagariunge University, Nagariu na Nagar, Guntur-$22910 Q. PYugandhar Residy, Slo. P. Sal yanarayana, Age 27 years, Working as Assistant Professor, C.S.E. Department, Acharya Nagarjuna University, Nagarjuna Nagar Guntur-S822510 a, OF.G.Prathibhe, Wie. Prof.G.V Chalam, Age 39 years Working as Assistant Professor, E.C.E. Department, Acharya Nagariuna University, Nagariuns Nagar, Guntur S22 S19 4. OrAkhila Jhon Daviurl, Wo. DO. Samuel Jhon, Age 39 years, Working as Assistant Professer, E.C.E. Department, Acharya Nagariuna University, Nagarjuna Nagar, Guniur-S2d5 70 12. Or Dhane Lakshmi, Wo. P Hema Sundara Mac, Age 44 years, Working as Assistant Professor, E.C.E, Department, Acharya Nagarjuna University, Nagariuna Nagar, Gurtur-S22510 V3. Orch. O.Urna Sankar, Wio.Oh.VS.S.Prasad, Age 25 years, Working as Assistant Professor, E.C.E. Depariment, Acharya Nagariuna University, Nagariune Nagar, Guntur-822978 a 14. D8.S Naga Kishore, W/o. Bhavanarm Anjaneya Reddy, Age 37 years, Working as Assistant Professor, ECE. Department, Acharya Nagarjuna University, Nagaruna Nagar, Guntiy-5225 10 ey 45. Ork laksa Shavani, Wie. K Babu Rao, Age 3? years, Werking as Assistant Professor, E.C.E. Department, Acharya Nagariuna University, Nagarjuna Nagar, Gurtur-S2d570 48, Onis Rajasekhar, Sie, K.Gandhi, "se 49 years, Working QS University, Nagariuns Nagar, Gurtur-22570 ~ Vy. & Padmaraina, Wo. G.Babu Rajendra Prasad, Age 4o years, Warking as Assistant Profeseor. Eun. Department, Acharya Pat Nagariune University, Nagariune Nagar, GunturS2do1d 48. MM Uisha, Wo. James, Age 30 ysars, Working as Assistant ew Profgasor, ELC LE. Nagariuna University, oo ss) Bs $B BS or ee * et vob yn 0% "hfe oe ~% ed Nagariuna Nagar, Guntu-S2doio VO. Drh Ravi Kurnar, S'o. Ch.Ankarna, Age 42 years, Working as Assistant Professer, EEE. Oepartment, Acharya Nagariuns Universally, Nagariurns Nagar Guntu reG2e570 Assistant Profeasor, EEE. Department, Acharya Nagarjuna University, Nagarjuna Nagar, Gurtur-Se725 10 ah. On Vasavi Umamaheswar, Wo. MON .Puma Chandra Rao, Age 42 years, Werking as Assistant Professar, EER. Nagariuna Nagar, Qepartment, Acharya Nagarjuna Guntur bee 1d 22. Orv. Dega Raja, Sfo. WRamanianeyuln, Age 46 years, Nagariuna University, Nagarjuna Nagar, Guntur ~HS2H10 23. Cr WMiGart Krishna, Gfo. M.Ramans Rao, Age 45 years, Working as Assistant Professear, Mechanical Deparment, Acharya Nagai nuns University, Nagariana Nagar, Guntur-S22570 Working as Assistant Professor, Mechanical Departmen , Acharya Nagariuna Un versity vy, Nagariuia Nagar, Guniur-5225 10 2a, B. Pura Chandra Sekar S Sio. B. Rama Rao, Age 38 © Years Jagariuna Universily, Nagarjuna Nagar, Guntur ~SSPETE 28. « Sreedevi, Wie. Klaypal, Age 44 years, Working as Assistant Professor, Mechanical Department, Acharya Nagarjuna University, Nagarluna Nagar, Guntur-822510 ze, DOr RViuaya Prakash, S/o. R.Papa Rao, Age SO years, Working as Assistant Profegsor, Mechanical Department, Acharya Nagarjuna University, Nagarjuna Nagar, Guntur-52251 38. Or T. Suseala, Wo. T.knishna Mohan Das, Age 42 years Working ag Assistant Professor, Mechanical Department, Acharya "a Nagariuna University, Nagarjuna Nagar, Guntur-S822570 Zu. Oe TV Pradeep Kumar, Sfo. Lakshmi Narasimha Rao, Age 25 years, Working as Assistant Professer, Science and Hurnaniies {Mathematics} Department, Acharya Nagarjuna University, Nagariuna Nagar, Guntur -522510 . SO. Dr AY Radhika, Sfo. A.Rama Rao, Age 47 years, Warking as Assistant Professor. Seance and Humanities (Mathematics) Department, Acharya Nagarjuna University, Nagaduna Nagar, SunturesS2e570 te none Cr M Ramya Prasanthi, "Wo. M Satyanarayana, Age 39 years, Working as Assistant Professar, Sclence and Numan Hes {Chemistry} Department, Acharya Nagarjuna University, Nagaruna ae. Cry. Suneetha, Wo. ¥ Sambasiva Rao, Age ST years Working as Assistant Professor, Science and Ht imaniies CEnglsh} Depariment, Acharya Nagarluns University, Neganuna Naga', SiO oP aS. mr D.Sumaiatha, Wo. D.Babi Age 42 years, Working as Agsistant Profeasor, Sclance and Hurnanities (English) Pepadtnens Gurtur-822 tri 3 34. y ML Srinivasa Reddy, fo. Setharamt Reddy Age 42 yaars, i Working as Assistant Professor r, Science and Humanities (Physics) Deparment, Acharya Nageriuna University, Nagariuna Naga & Surfur-SSIStG " SS, Or. Dontlreddy Ravi Sankara Reddy, So. O Nagiraddy A mi years, Working as Assistant Professor, ANU College of rs Mharmacs suligal Sciences, Acharya Nagariuna University, Nagariuna 38. DeP Ravi Sia, PDnarra Reo, Age 41 years, Working as Aggisiant Professor, ANU College of Pharmaceutical Sciences, Acharya Nagariuna University, Nagarjuna Nagar, Gurtur-Soss1d years Working as Assistant Frofessor, AND college of a iD 2 5 ces s ceed 3 re hes he iB oe e = & ae i Pharmaceutical Sciences, Achary Nagar, Gurtur-S225 4 | years VYorking as --. Professor, ANU College of Pharmaceutical Sciemmes, Acharya Nagariuna Universily, Nagariuna 38. Orkemepalii Sulana, Wis. RK Subrahrnanyam, Age 43 years, VYorking as Assistant Professor, ANU Oolle Pharmaceutical Scilances, Acharya Nagariuina University, Nagarjuna Nagar, Gurfur-Se2570 §Q. OBE. Pravaiika, Wio. KLE Prasad, Age 36 years, Working as Assistant Profeasar, ANU _Serese of Prarmacautical Sciences, "legs of Pharmaceutical Sciences, "te charya Nagarjuna University, Nagarjuna Nagar, Guntur-S22816 ~ a §2. Kanakaralu Vilaya Kishore, S/o. [Nwakar Kanala Raju Age ae years, Working as Assistant: Professor, ANU College of Pharmaoagutical Scienoss, Acharya Nagarjuna University, Nagarjuna Nagar, Guriur-8225 10 $3, my D Srinivasa Rao, S/o. D.Sambasiva Rao, Age 44 years, Working as Assistant Professor, ANU College of Sciences {Biotechnology}, Acharya Nagarjuna University, Nagaquna Nagar, Buntur-GL2570 84. NUVilaya Sree, Wo N.Jgeva Ratnam, Age 41 years, Working as Agsistant Professor, ANU College of Sciences (Biotechnology), Acharya Nagariuna University, Nagarjuna Nagar, Gunturs2s510 45, CrG Gindar, SfocChenchaiah, Age 43 years, Working as Assistant Professor, ANU College of Science (Nanolechn Poesy Acharya Nageriuna University, Nagarjuna Nager, Gumiur-o220710 4S. CySyam Sundar Majety, S/o Sambasiva Rao, A Age 39 years, Working as Assistant Professar, ANU Gollege of Sciences {Nanotechnology}, Acharya Nagarluna University, Nagarjuna Nagar, Guntur-SZZS19 ay. Or Sasavaiahn Chandu, Sio.Nagabhushanar, Age 40 years, Working as Assistant Professor, ANU College of Sciences {Nanotechnology}, Acharya Nagariuna University, Nagarjuna Nagar, 8, DrVaAmerends Babu SfoV Vial Rao, Age 40 year, Working as Assistant Professor, ANU Collage of Sf eh we) C3 a (Mathematics), Acharya Nagarluna University, Nagarjuna Nagar, AS. Ornflaina Kishore Nambouru, Sic Prabhakar Rao, Age 42 years, Warking as Assistant Foofessar, Department of Commerce Od. bt and Businges Admirostration Acharya Nagarjuna University, Nagariuna Nagar, Gunitunods 2StO as Assistant Frofessor, MBA international Business. "achatya Nadaeriuna Universiy, Nagarjuna Nagar, Guntur-8225 10 | Petitioners The State of Andhra Pradesh, rap. by Hs Frincinal Secretary fo Velagaoud!, Ararayall, Guntur g s The Acharya Nagariune University, Rep. by is Registrar, Nagariuna Ne Nagar Guntur The State af Andhra Bragesh, rap. by is a Secretary fo ej Respondents oN Pettion under Article 226 of the Conatifulion of India is fled praying eS frat in the circumstances stated in ihe affidavit fled therewith, the High Gourt may be pleased to issue a Writ, Order or direction more in the nature of Mandarnus declaring Sub Section (f} of Section 2 of The Andhra Pradesh Re *gulenizaton of Services of Contractual Ernployeas Act 20¢5 (Ast 30 of 2023) published in the G mifting raquiarization of contractual employees working as on 2.0201: . a pwns de dew mey Sagette an 20. 1G 2023 and Parad of O.LO23 vi Be. vy % te, reguianzaton of cantractual ampiovess working in the Universities ike the @ b ows, & ree Sige a och i poe on we ea ange seed n they fall as single class and treating tie petitioners differently and not treating thelr appointments a as substantive in nature ingoife of subjecting thern fo selee ston prooessa before duly cansfluted selection committees as illegal. artitrary, discriminatary and in viclation of Aricies 14, 16, 2) and 3200/4} of Constitution of india and consequently declare that the pellioners are eniitied for "ees on of their services either treating them on par swith contractual moloyees working in Government departments or on the basis of thelr appoinimenis made on subsianty Ss with all consequential atiendant benefits in the imerest of justice. iA NG: 1 OF 2023 Patition under Article 226 of the Constitution of India is fled praying that in the crcumstances stated in the affidavit fled therewith. the High Court mey be pleased! fo issue interim Direction dir ecting the Respondents continue the sarvices of the petitioners | in the faculties im which they are working under the respondenis, pending disposal of the above W.P.No 33224 of 2023, on the file of the High Court. IA NQ: 2 OF 2025 Patiion under Sertion 751 CRO is fled praying the ey croumatances slated in the affidavd Med in support of the writ pation, ihe High Court may be pleased fo issue interim Direction directing the Respondents not fo finalise the recruftrients fo the extent of the pasitions of the petitioners notified in Recruliment Notifeation dl91O. 2025, pending disposal of the WP No S3224 of 2023, on the fie of the High Gaurt The petition coming on for hearing, upon perusing the Petition and the affidavit fied In suppor! thereof and the order of fhe High Court, dated O8.O12024 12.02 2084, 2202 20848, 22.03.2024, 18.04 20284, 02 05 2084, OO.07 2084, 20.07 2024, 10.09.2024, 17.05.2025, 21.04.2028, 23.08.2028, 21.07 2085, (808.2085, 18.09.2028, 16.10.2085, 13.44.2028 4 41.12.2025 made herein upon heanng the arguments of Smit Santhi Sree representing SREP VIRAMANA Advocate for the Peloners, GP for Ms th] nang od Fa} a i " ia ae B +o a) oO os i, 6% by werde 3 hk Jy or NUChaliagel, Standing' Counsel for Respondent No.2, GP for Services! for Ressoncdant No.3: WRIT PETITION NO: 335372 GF 2025 Bohween: 1 YAONS ALS. S Narasimha Rao, Sfo Hrushi kesava Reo, aged abaut S? years, Occ. Junior Lecturer in M and AT, Rin. D No Id-13-31A, Prabhalavan Street, Ward No. it, Repaiie, Guntur District. ns Q TY, Subba Rao, So Ramaiah, Aged about 57 years, Orc. Juniar Le cturer in Cormmerce (O8), Rio O.No.6-85, Kavur, Gurttur Cistnict 3. V Srinivasa Rao, Puram, Curnourn, Prakasam District. ® Sivarami Reddy, Sfo Lakshmi Re & A we 'be ae) ee ge. as or o ae getine ce 1G oe ie % inde i t3 Junior Lecturer in EET. Rfo.D No. 14-07-42, Morrlaneta, Loyar war, Yamab, Guntur Custvic ye on Vo Srinivas, S/o Lekshr Naraainn Oce. dunior Lecturer in CET Rfo D.No.14-28-31/1, Upoufuri Van oe O83 oe: a th ee so » ig ce rag oer £ wn Ost Lod we & oe "% af FYE al 3 & Street, Morisupeia, VTC, Tanai, Guntur District wis 6. KV Noteswara Ras, So Venkaleawar:, Aged about SS years, On. dunior Lecturer in CET, RYo ONo ese? ei/N, Sitdiariha Naar, Vinukonda, Guitur District. = 7. B Srinivasa Rao, Sia Suryanarayana, Aged about SS years, Oce. ? Ut Jdurdor Lecturer in Mo o& AY, Bfo Fiat No.ta2, Saninnivasam SS Apartment, 1° Ling, Vidyanagar Extension, Near Anianeya Swamy ; eee boogie 8 P Pranod Kurnar, S/o Srirarnudu, aged aboul 55 years, Ono. Juric Pushadapuvan Street, Behind Rajesh Theatre, 10ih Ward, Repaile, Guntur District. 9. M.lucy Sakunda, Wro Madhu Babu, aged gboul S4 years, Occ. Junior Lecturer in Seriasture, Rfo Fiat No.ids, Amrutha Sai Apartment, Teachers Colony, | Padi Read, Dars!, Prakasam District. . Pettioners ~AND 1. The State of Andhra Pradesh, Rep. by Ns Pri. Secretary, Finance and Planning, Secretariat Buildings, Velagapud!, Amaravall, Guntur Crstrict. 2. The Stale of Andhra Pradesh Rep, by iis Pri. Secretary to the Govt, Schoo! Education, Seoretareat Buildings, Velagapuci, Amaraval, Guntur District, 3. The Carn missioner of Intermediate Education, Andhra Pradesh. 4 The Regional Joint Diractor, Intermediate Education, Guntur. ¢ ve eo & The Principal, Govt. Junior Collage, Repaile, Guntur District, Now Bapatia District. The Principal, Govi. Vocational Junior Callege, Guntur, Guntur istrict meng . The Principal, Government Junior College (Girls), Chiraia, Prakasam istrict, now Bapatia District. 8. The Principal, SRR and CVR Govt Junior College, Vilayawada, Prishna District, Now NTR District £567 The Principal, Govt. Junior Caiiege, Vinukonda, Guniur District, Now Painadu District. VW. The Principal, Govt Junior College, Sattenapalll, Guntur Distriet, Now Painacdu District. a. The Principal, Govi. Junior Callege, Darsi, Prakasarn Oistrict. Respondents me that in the qiroumsiances Stated | the affidavit Hied therewith, ihe Nigh Cour may bs gleased to issue 4 welt orderar direction more panic: wok wa eg Shy Lal dal oe wa a 532 ie woe the Immugned provisions of Section 3 Sub-Section G) af Anc XN i Regularization of Services of Contract Emmloyees, Act 320 of S025 Sa far as excluding the Fart Time Junior Lecturers (vorationaly Petitioners for a aquiarization and also the GOMs. No. tid, Finance Deparimaent, dt st-10- Ks O23 so far as extending the benef of requiarizatian in respect of contract Jurier Lecturers only, and in denying the requiarization to ine pes who are Part Time Junior Lecturera Gfocational) as Hiegal, improper, o. uniuel, arbitrary, in rational, and violation of Artie 14, 16, 38 and S9 (jo the Constitution of India and farther direst the Respondents { to 4 fo requiarize the services of the Part Time Junior Lecturers prior to the Junior Lecturers appointed on contract basis with all cansequential benefits including pay soales, Seniority and other emoluments ete. iA NO: 1 OF 2028 Patiion under Section 197 CPC is Hed praying that in the elrourmetances stated in the affidavit Hed in supeort of the writ petifun, ihe High Court may bs pleased to direct the Respondents No? to 4 fo reguiarize fhe services of the Petitioners as Part Time Lecturers iVocational) as was done in case of regularization of the contract teachers, forthwith, pending disposal of WLP No S3aTr2 of 2028, on the fle of the IA NO: 2 OF 2023 clroumstances siafed in the affidavit fied in supmort of the wri petition, the High Court may be pleased fo direct the Respandants No. 7 te 4 not io AN os rn 3 un the regular vacancies in which the Petitioners are working a Lecturers for the last more than 30 years, forthwith, pending disposal of WEP No 83372 of 2029, an the fle of the High Court. The petition coming on for hearing, upon perusing the Petition and the affidavit fled in support thereof and the order of the High Court, dated O8.04 2084, 19.02.9024, 23.02.2024, 22.03. 2024, 18.04 2084, 02.05 2025, OO.OF 2024 30.07 2084, 10.08.2024, 17.03.2025, 27.04. 2025, 23.06.2025, 2Y.O7 S085, 18.08.2085, 18.09.2085, 18.10.2025, 1412025 & 47.18.2025 made herein upon fearing the arguments of SRLA RAJENDRA RARL Advocate far the Petitioners, GP for Services | for Respondent No.1 and GP for Services iff for Respondent Nos.2 to 4, WRIT PETITION NO: 808 OF 2024 Between: 1. Shaik N B Khasim Vali, Sfo Shaik Subhany, Aged about. 34 years, ~* OceUn Employee, Rio 0. No. 7-2-231/127, Deena Devi Colony, ond fans, Vasantharayapuram Water Tank, Guntur, Guntur Distne, Andhra Pradesh-S22002. 3. Gokavaisa Chiranjeevi, Sfo GokavalsaRaminagidu, Aged about 24 years, QooUn Employee, Rio 0. No. 1-7a7/A. 8 C Colony, Polak Vilage, Polaki Mandal, Srikakulam, Srikakularn District, Andhra Pradash-S32429. 3. Belagarn Rajesh, S/o Belagam: Ramesh Babu, Aged about. £8 years, OcclUn Employee, Rio DO. No. 8-47, Venukolavart Street, Parvathiouram, Vi zayanagaram Distrint, Andhra Pracesh-8 34501. 4 C Narasimhulu, S'o C Chimaanfaneyulu . Aged about. 24 years, Geen Employee. Rio D. Ne.2-55, Bommeparthi Vilage, Raptadu Mandal, Ananthapuram District, Andhra Pradesh-515 722. 5. Yarahbati Sarath Kurnar, S'o Ravanayys, Aged about 2S years, Oo lin Ervoloyee, Rio D. No 2-34, Sivararnmpuram, Narasaima Peta, Chodavaram, Srikakulam CNsirict, Andhra Fradesh-SSs425, 4. The State of Andhra Pradesh, Rep by Chief Secretary to Governmert' of Andhra Pradesh, Secretarial Bulldings Velagapudi, Aureravaihi, Guntur District. Andhra Pradesh. Legal and Legislative Affairs and Justice, Law Depariment, Secretariat Buildings, Velagaguci, Ameravath, Guntur District. Andhra Fradesn. Finance ¢HR-D Pig. i Policy) Deparment, Secretariat Nulidings, Velagaoudi, Amaravathi, Guntur District, Andhra Pradesh. we AM Potion under Articie 225 of the Constiution of India praying that in yer ne > Sa ves Pas 3 i A i a} 3 iB be leased fo issue a writ, arder.or direction more pariloularly one in ine Reguiarisation of services of Contract Employees Act, 2025 (Act 30 of Seclaring The Andhra Rracesh , Deted 20. 70.2 <i Void, UNra vires, Unoonesfitutional witheut Leqiviative vindlative of Articles 74. 76, 27 of eg Coanetitutioen of india anc Set a aside the same and aise daciare ths f.OMs No it4, Gated 21.70.2028 and Cir, Memo.No 2089702 /F IND - Respandent is legal. 2 birary and set a side the sare and Consequently direct the reagandents not to yeguiarize the services of the caniraci employees pursuant to the above Act 30 of 2023 and G.O.Ms No.114, Gated 27.10.2088 and Cir. Memo No. 2089702/FINDI-HROPDPP (OCEVS2/2023, Dated.13.12.2023 IA NO: 2 OF 2024 Petition under Secon 151 of CPC is filed praying that in the circumsiances stated in the affidavit fad in sugport of the petition, the High Court may be pleased to Stay the operation of the Andhya Pradesh Regulavisation of services of Contract Employees Act, 2025 ¢ Act 30 of 2023), Dated S0.70.2023 and the G.O.Ms No.1i4, Dated. 21.70.2029 and Cir, Merno. No. 20897 04/F INO 1-HROFDPP OOEVee/2038, Dated 13.72 2023, Pending disposal of WP 508 of 2024, on the fic of the Migh Court. Tire petition corning on for hearing, upon perusing the Petition and the affidavil Ned in support thereof and the arder of the High Court, dated $8.01 2024, 12.02 2024, 25.02 2084, 82.03 2084, 16.04 2024, 02.05 2024, O9.OF7 2024, 2G.07 2084, TO 92 2084, 17.03.2028, 21.04.2025, 28.08.2025, 2V.OF 2025, 16.08.2085, 18.09.2025, 38.10.2085, 13.77.2025 & ost '2.412.2025 made herein upon hearing the arguments of SRI SUDHIR MATTEGUNTA Advocate for the Petitioners and GP FOR SERVICES |, for the Respandanis: WRIT PETITION NO: 2033 OF 2024 Bohyean: KB Harinarayana Charyulu, GfoLlate RK. Ranga Charyuln, Qcodunior Lecturer, Qormmerce (MTS) Aged about Sf years Kio. GUC, Kotaurtia, Anakapalli District. as es Sat a . L. Venkateswara Rao, Svo. Late L. Danaieh, QerJunior Lecturer, aodlogy (WTS) Aged about SY years, Rio. D.Ne.1-', Bandar oN Road, Challanalll, Kir a x 3) we ot wa tC Faecal AS. Vo Gopala Krishna Rao, Sfo. Surya Narayana, Gee Junior Lecturer, Economies (NTS) Aged about 56 years, Ryo F.No B- Kumudavalll Road, Narasayya Agraharam, Bhimavaran-! West Godavar District. Vo Sabina, Wro.Sd. Jabinudsa, OecsJunmier Lecturer, English " "eee about S3 years, Rio. SDS Government Junior J. Vankanna, Sfad S N Murthy, Ooo Jumar Lecturer, Chernistry (MTS), Agad about 55 years, NfYo. Government Juror College, Kottapeta, Or. BR. Ambedkar Ronaseema Distinct YT. Satnaman, Yo. T. Shaskar Rao, Ocovunior Lecturer, Chemistry (MTS), Aged about 86 years, Rio. M. T. Government Jursor College, Nugved, Elur District. S$. Narise Rao, Slo. Gangisett, Geo: Junior Lecturer, Mathematics (MTS), Aged about SS years, R/o. Appanappal, Near Ramaiayam, Mamicikuduru Mandal, YT. Malikarfuna Ran, Sio.Late Narayana Swarny, Aged about 53 Junior College, Veeragaitam, Parvathiiouram, Manyam District. Patitioners AND The State of Andhra Pradesh, Regresented by fs Brincipal \ Secretary, Schogl Education ¢.E.) Deparimant, Velaganud), 2. The Commissioner, intermediate Education, Thadesall, Guntur Chstrict | 3. The Regional Joint Director, Imermediate Education, 2one-i and i, Rajahmahendravaram, East Godavari Distric 4. The Principal, Government Junior College, Kotauratia, Anakapalll §. The Principal, Govern nment Junior College, Pamarru, Rrigane § 8 GV R Government Juntor Colleges, Bhinavaram, VWeat Godavari District 7. The Principal, S 0 S Government Junior College, Jangareddiguciem, Eluru District 8. The Principal, Government Junior College, Kothapeta, Or. B. R. Ambeukat Konaseema District g. The Pincinal, Goverment Junior Gallege, Nuzvid, Eluru Dvefrict. 10. The Principal, Government Junior College, Veeragattam, Farvathiguram Manyam District Respondents Patition under Article 225 of the Conetitution of India is fled praying fhat in the circumstances stated) in the affidavit Med therewith, the High Court may be pleased to issue a writ order or direction more particulary one in the nature of WRIT OF MANDAMUS to declaring the Sub Section 7 of Section 3 of The Andhra Pradesh Regularizatian of Services of Contractual Employees, Act 30 af 2029 vide Gazelle nottication dais $0.10 2023 and Para 4 of GO. Me.No.4 {4 Finance (NRJ-Plg. and Policy) ? re Deparment df 21.10.2022 in fequiarizatinn of contractual ermployees working as on 02.08.2074 in Government Departnanis without including the non fs nomenclature as the pethioners are » working right fram 1994 oN at KP mitiad ¢ us ne 80 oi S aS Hoy} Deparim * i (Pay + DA} and issued o na and P x a is ie eres ty fre, thy oho "sey heed n a vs ob M oo uae oes . OR oa be re ptten, yr wey ree aed a Sod "bene ne Pane eed wae US ESs a dare ae 0% "4, B57 Sows "CF a "9%, Py, mG reed on Land 444 Res ff need a Ct , grees, 7s "ge % * enere oone *, x X. Cah oN a" a 6 oH oe * Lbs a ; ref) it trot. Seve " a3 ¢ ry 754 on an @ + ms} , : e aed Sn a red 2s yer ae fs ocd Pons' when, Bs heed xh Seca won ce) oS ee thee? ', = ON, Sead Rae! bee aS res i. fevn ne . Bs CS oe ir th a whee, wese 4 ce ah oases won, 7 toa td 2 be ne ce wy Boo FF tL , em ui HCY ye &€ 3a ¢ 8 & Be wm BO 7: a ane a >; Oa oe i a aes & Rg = FE oe w @ Se € € EE BE © an , dewe 4 4 yor ve 7 * a eae "Ea 3 ye <4 ot 3 a ede ify Oo " & mm GB sm BG ao me ge On to tA os i & . _ oy rss) a 5 a 0 oe a bee GS et Po ee wm 6 Bom m & fo Te eo £ ££ % = a ca a a © se ise ne oo aS "gee Sen Tat nell 5 Yon NE A Siege ow A een ood vende ed ry, cat] an ', . a vepee Hed > wn, hve £3 £5 £3 a Peed ' : BS &£ 68 8 Bg se } wt ee ge ae Oe 4 bcd dees Wi oe 4 Agee "aE p Hoey ag oo Qo f "ag? 4 £4 . Lh. % bee, 5 rng 6G © & & @ @ G BD -- we 2 te BR th & CA oh GB o fe eo * i id <3 fa fi ogeee 7 ig vie io £ qn en ae 435 ee ae % Sod bee o fe 3 AS te hed nd a 7 ef fee WD GR a) A "KES Che *n ES Bowe wer ee % "eo Bi 54 " "er fier 4 ; * ae , "7 tnd -4 i a a an OO OR ee EB os hy ees iced E94 £4. ts 5 bad ES me here tree. re a £3 va . ras i o Gs woes ae Pree +8 yo Bp we Ea GB rr: ar can aa <a eo a a ca i oe ee ES 1A oi bewe ot a2 . ligt. Boo Pa cs it Fae bye a oe, gon an jn as a tee Pa dod ee Nhews 'ne wit oleoe ie Es ; ee Fey: ageee. ¢" o rae Woon 43) 5 yee on eleven oo a 06 ps % ot ye 've eon vqes aed Paae SF " beet oie on a ibe ny ras , rn a oon we? oh i SOT Coa ya -- Ls a as a gee ' ¢ on ee tay a oe a, oe a es Gt os rr an nn ee? ie (an ns: Zs mano fy lee ee ee i e t OF Be ge ew eA SS a ne we Ee dt Sou Re % OC 6 % fe Bm Se ge pe Eos Z » oe ¢ ot ; A ge 5 gee ih rs: yaad . & scott eo fy ey fe te OR oe & B pw Fe S 2 om B tl o © & @ 8 BF | 8 B Oo -- 8 8 @ 8 8 GB we By og a * wn a tg ae foo 'rag teed CF eve "en venee > qe seeet By 'eh eed as ee 'eee 23 od oh BS & 2 we ee: ae Fees ~& © «<p @ @ in Be a BY Pa a ee, - & § my oy we oe a a eSB anaes 6 # a FF w B <4 £03 £5 B Os fore co ee ee eo moed o ue % ae £% on $ Cnt Booe i cd Lead weer oo we Sone a, Son ro be & Ans ae be 333 i 8% Le a fo rng om ¢ i ro as nt a a : wd a one 3. se ett = Mag # C3 ge i 6 fi ow Ss wf BR & ww 8 & Sos gon tn em 2 2 & bBo fF & BS 'ed Pe GS wo Qf So = @ et oO g a . By oe he | ES Seee te Sf x ase ad teow CS some . . oot ER. teh " ~ ae Ens on % os sod . ee ce N ; 4 68% oad Mon pe me gy Ba & & © O&O wm © wm uw Be a a aD wn Eg 3, EP CES " Pe Re 6 fe ee 2S 8@ Be & S ve ; ow is at 3 Pad ihe aa a brs sae re i) C4 % mo ae treet By aed re) aan "% ee xe Be an fe-097 mn ti, . wd $ Fs ae 3 ut xy +; ane peg ge eed ce i ng fon ms th C4 5B OG © oo @ 8 Oo es 6 & ke 3 e oS & Re 3 os ye fm ne ns; sre oan wee i rr rh nn 7 7% & m ee Bem ¢ oe Ps bas fh aa 4, iS ogeee 43 rae ate ses E Ese SE gf £S2Re en Bs ek Bee ed ~ 6 ff 6 & & &@ & G mw Ba & 27.07.9028, 18.08.2025, TS.U9. 2025, W.10.2025, NZos5 §& 11.42.2025 made herein upon - hearing the arguments oof SriK Satyanarayana Murthy, Advosate for the Petilloners and OF for Higher Education for Respondent Nos.) to 3) WRIT PETITION NO: 3634 OF 2024 Sehwean: B.Govinda Reddy, S/o. Late B. Sanjeeva Reddy, Occ. Jurror Lecturer, Mathernatios (MTS), Aged about Of years, RYo. Galle Vilags, Kalyandurgam Mandal, Ananthapuram District. NL Surya Narayana, o/a. Late NL Heanumanthu, Geo. Junior Lecturer, ties (MTS), Aged about. 69 years, Rfo.D No. 1&/9as, Neerugani sireet, Ananthapuram, Ananthapuram Distric 3. P. N. Harinath Sabu, Séa. Late P. N. Narayanagpa, QOce. Junior Lecturer, Hindi (MTS) Aged about S7 years, R/oD.No9/i8, a Thogata Sireet, Dharmavaram, Sr Satya Sai District. 4 &. Ravi Prabhas, S/o. Late G. Subhakar Ra o, Geo. Junior Lecturer, History (MTS), Aged about 55 years, Rio. H.NaS ms Nagar, Kurncol, Rurnoal District. ost PB. Ameerufla Khan, S/o. Late P Rasaal Khan, Oec. Junior Lecturer, Urdu {MTS}, Aged about SS years, Rio H No gveis-4-1, Prakash Nagar, Kadapa, YSR Kadapa District. 6. P. Srinivasa Reddy, Sfo. Late BP. Oh. Pulla Reddy, Oca. dumor Lecturer, physics {MTS}, Aged about SY years, R/a.F.Nod04, 3 R Residency, Bormmala Satram, Nandyaia, Nandysla District. C. Baiaiah, So. Late C. Maddulety, Geo. durtor Lacturer, Economics (MTS), Aged about 59 years, Rio. HNowosilé, Vaddepets Pandyam, Nandyala District: g, ved ork 3 a on ne, Street, Pler Past ancl Mandal, Annarnayya District. Mistrict M. Abdul Saleem, Syo. Late Abdul Hashes, Ooc. Jurtor K. Sudhakar Reddy, So. Late K. Chinna Pap! Reddy, Aged Golege, Gurram "onda, & eS The State of Andhra Pradesh. Represented ee ioe oer yh wt oo cs vote L% 3 $3 Secretary, School Edunation ¢.6.) Deparment, Velagapudi, Amearavathi, Guntur Dratnet_ | The Commissioner, Infermediafa Education, Thadepall, Guntur The Regional Joint Dfrector. intermediate Edumation, done-ly, Kadaca, YSR Kadana District. The Frincigs! Government Junior College (Soys}, Rayadurg Ananthapuram District. Ana snthapurar, Ananmthapuram Datriat. The Princigal, Government Junior College, Ramagiri, Sri Satya Sai "tn Mele mi: 3 cs tg we SS athe fosiyden § af megs : The Frincinal, Government. Junior College (gis), Yermm© ganur, 8. The Principal, Goverment Junior College (Boys), KRadape, YOR Madapa District. &. The Principal, Government . Junior College, Banaganapalll, Nandyal Dstict 4a. The Principal, Government Junior College (Gaiis}, Pier, Annamayya District. / V4, TRe Principal, Government Junior College, Nandigoikun Nanoyal District, 12. The Principal, Governmant Junior Callege, Aimakur, Nandyal District, 13. The Principal, Government Junior College, Gurramkonda, Annmamayya District Respondents Petition under Article 228 of the Constitution of India is fled praying that in the oirmoumetances ste ted in the affidavit Med therewith, ihe Nigh Court may be cleased io issue a writ a order or direction more particularly one in the nature of WRIT OF MANDAMUS to declaring the Sub Section 1 of Section 3 of The Andhra Pradesh Regularization of Services of Contractual Employees, Act 30 of 2023 vide Gazelle notification dated 20.10.2023 and Para 4 of G.O.Ms.No.ti4 Finance (HRI-Pig. & Policy) Department di 21.10.2083 In regularization of contractual employees working as an O3.06.2014 in Government Departments withoul including the petitioners nomenciature as the petiianers ace working right fram: 7327 fo 188 (Le. 30 years} as Junior Lecturers (PT} General Stream with MTS (Pay + DA} and Issued consequential G.O.MS.No.5 Finance (HR.-Pig. & Policy} Deparment dated 12.07.2024 requiariging the services of contract lecturers wha were appointed after 10 years of the petifianers appoininer: os and not regularizing the oetdioners serviogs is contrary to the Para No.do oes ran Shue in O08 (4) S x ra N report by ' NOYE 3 3 3 vb Q N wh a < ¥ y SS fUmadevi Gase} rn a can an aw BOO Or Re gw Oe YS i Gi eel ree prey ttece 6 > Me hh wage ae ee . * Gs eS 'naed Sh nw o m @ & a 5 i oe a ee of & «gs & a m % BoB ewe Hb Be ed BP so ee ie KG a we ay we is wee "3 , hs va y pete r%, " ey tpn seo & Oo Bo RS oF EP me 2 om & OB wo OS nS 4 es sae Bsr ee See OES ise) ete Gees en bee. rd a ie a . ape fo a Fest Zo pew gy io ws ge ES He ee Ue , aoe 0 ne Sous ss ae : Sees * Nena a Manet Z ' Sipe vives - oe , ions ea we , . SO UE wm we oe ES Som BR MP B SY a % Bw mw Bh BYE go F BB eg BES G@ Boe nN . Seve bed ore $ %, ws x % f - o, 3 3 or. 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Durga Lakshmi Bhavani, (Yo Nall Vara Prasad, aged about 30 years, Unemployes, H.Ne. 15/163-5, Bayyavan Veedhi, The Next Theaire, Gudiwada, Krishna District - 521301. Gangiredia Venu Viswaja, D/o Raju, aged about 32 years. Unemployee, D.Na.7-403, Yeleswaram Post and Mandal, bast Godavari District - 833428. . Koya Satya Haritha, DYo Venkatarathnam, aged about Se years. Linempinyse, D.No. 1-39, Nelarnuru, Penurmantra Mandal, District - 283280. | Shaik Valli Munnisa, Oo Shaik Yakub, aged about 25 years. Unermployee, O.No. 2-99, Krishnalayam Veedhi, Ycleswaram, Fost and Mandal Rast Godavari District - 593428. Dokuburra Siva, Sfo Kardayya, aged about 27 years. Unemoployes, D.na4d-t27, Jaggampeta, mamidada Mandal, East Godavan District ~ 8334635. Por Yellanu Apparas, Sfo Rambabu, aged about 32 years. Unemployee, or O.No.4-164, Jaqgampeta, rmamidade Mandal, East Godavar Disirict ~ 533438, » A ettioners AND . The State of Andhra Pradesh, Represented by is Chief Secretary General Administration Department, Secretariat Buldings, Velagapudi, Guntur [iatict. The State of Andhra Pradesh, Represented by its Rrncigal Seoretary, Education Department, Secretariat Buildings, Velagapudi, ky oye Nes y fat att r x ok The State of And Secreta 3. ty th ets See ae rs £h, es tty tex ES te 1 ye ve) Bm, Be pm OD IN gy OM Se Ey be gy ze ; oh ' "a 8 ES 5 4 6 a yer ee Sk vn were, La oh sed hed peeen nant "ener Sat cat we, sa om Ss St A > <7, © oF, ean ee) Ee Ls Saad t 5 C$ aes & ot A Sane pws 8 "~ a se Bey x EL wid ote & . Respondents 2 " a aed oS ie A ne a yo ; eS aA a SA ey ue ew A Som, oe B wr ae oh OP SE fe CR me tog we a) To ee & ct oe oe 5 ey a Ka MOL. e * 3 Soe % pe, 8 $ 5 a "ers, be wil ce " "% ras) * a ee " 6 2 8 ep & fC B® ™ 4, Se & mB & me" Ape cs "as oe "gor eee, peed {% S es ¢ steed . 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KS espanday " 3 LA NO: 7 OF 2028: Patitien under Section 151 CPC praying that in the circumstances stated in the affidavit fled in suppart of the petition, Ihe High Court may be nisased may be pleased fo suspend the operation of the Section 5 of the Andhra Pracesh Reguiarisation of the Services of Contract Ernployees Ant, 2028 (Act 30 of 2023) and consequential Government Orders issued vide G O.Ms Nod 14, Finance (HR-I Plo. & Policy) Depariment, deted 27-10- S028 and Cir Memo.No 2099702/FING1- HROPDPP(OCEVa2/s023 dated 43-12-2023 by the 3" respondent and the consequential action Intilated by the respondents (or} aliernatively this Honble Court may be pleased to suspend the operation Re No Seed ~ 2A TSSh28/20238 dated 16-12-2023 issued by the 4th respondent and consequential action thereof and pass such, Pending disposal of WPF 2802 of 2024, on the Sle of the High Court. The petition coming on for hearing, upon perusing the Pelitian and the affidavit fled in support thereof and the order of the oe Court dated 17 O3.2025, 21.04.2085, 28.08.2025, 21.07.2025, 18.08.2025, 18.09. 2025, 46.10.2025, 13.11.2025 & 11.12.2025 made herein and upon hearing the arguments of Sd A.Phani Bhushan, Advocate for the Petitioners and GP for General Administration Department for the Respandent No.1 and GP for Education for the Respondent Nes.2 & 4 and GP for Finance & Planning for the Respondent No.3: WP NO: 8280 OF 2024: Setween: . Varampatl Charan Kumar Reddy, Aged about 24 Years, S/o V Seetharam! Reddy, B/o D.No. 242, Chinthaparthivangall, ro De voohe tat Santiapall, Sadan, Chitioor D istricf, Andhra Pradesh. Fin Cade. mamagidaien Rio HN 1184, Bm. O Galony, Eenugubala, Yemmiganury Mandal, Kurnod! District, Pin Gode 879580. DudekulaMshahood Basha, Aged about 34 years, S/o D. Hussainagoe, Rfo HW. No 7/d4a//a't, Krishna Murthi Negar, Near Noarani Mosque, Dhanemandal, Nandyal District, Pin Coda S718228 B Vannur Basha, Aged about 24 Years, Sfo PB. Sarnanna, Rfo H. No. 4-90, Lingalanpalll Sukkapuram Veldurthi Mandal, Kurnool 9 PNstrict, Pin Code, ATSONS. oo Writ Petitioners The State of Andtra Pradesh, Represented » the Chief Secretary to the Government, = Amarayvall, Guntur Ohetrst, The State of Andfra Pradesh, Represented by ts Principal Secretary, Department of Higher Education, Secretariat Duidings, Velagapudl, Ameravati, Guntur District The State of Andhra Pracash, Reoresented by iis renee " ot : 4 Seorstary, Crspartment of General Administration, "ee wn, bad oe Soo oF oy Sone ee i wf rete. " ¢) oe Mididings Velagaguchl, Armaray val i The State of Andhra Pradesh, Represented by de Principal ane Dene "3 r¢: Ae "% oor 4 > cadet et om A fe 9 oy te rs BP oh rr re roy Ss wt $3 ry ae ee os 4 te The Commissioner of Caflegiaie Education, State of Andhra Pradesh, Mangalagiri, Guntur (istrict. . Resgondanis Court may under Article 226 of the Conatifution of India is flac prayin that in the creuristances stated in the afiavit fdecl therewith, the High ba pleased in issue a Wit more particularly one in the nature of int of Mandarnus, i Declaring the action of the Respondents Hersq? in reguiarizging the services of Contract Lecturers who are rendering ther services on a contract basis in Government Degree Callegas in the State of Andhra Pradesh by virtue of Andhra Pradesh Regularization of Services of Contract Employees Act, 2023 as being ilegal, arbitrary, unjust, vidlative of the Preamble of the Constitution of India, iofative of Aril cles: 74, 16, 1805 XQ). 21, 3004 and 309 of the Constitution of In ridia, violative of the provisions of the Andhra Pradesh State and Subordinate Services Kules, 79888. violative of the mravisions of the Andhra Pradesh (Regulation of Appointments fo Public Services and Rationalization of Steff Pattern and Pay Structure} act 1994, violative of the provisions of the Andhra Prades aiaie Educational Msihtulons (Reservation ny TaachersCadra} Act, 2021, contrary to the decisions of ine Honble Supreme Court of india In the cases of Secretary, State of Karraisks and others ve Uma Oeviande K Sabharwal v. State of Punjab, Consequently declare Andhra Pradesh Regularization of Services of Contract Employees Act, 20S and the subsequent proceedings to be unconstitutional, Set aside Andhra Pradesh Regularization of Services of "y x yey Confract Employees Act, 2033) o ¥ 1 OF 2024 x 2 iA NO corer 4 wo £ re io ' ES Se, $ a om tie Ave. ae bd Af hana, where tree. aol ot ca g ba, eee " ss ns a 06 eh eas - & nan aaa? Gy ed we. ots ee ge on rn: an on Sow. 'te, a / d ve t, + ngewe a" * oe oh. nd ae as re th 4 'C a yr BN \ e zy sori Q 4 of ers in Government , SS ee ee we ne ge he G rae sa ney 7) r% BG Ba co OR oe nr ee . 6 '3B * ~ %: we aad 73 Gl, ye ", '4 4 if of 'eee SA xe US) erene at G pees SNS i is yim, ww a iene rr a5 i oer er nn rn sn. rn » gy FE ee ot 4% ye ree venue ce & fe QO fe gM oP Bm Wg o BM Ne L go g G& & o S® 2 6 BF 0° 8 Ee Oe e SG ES eo gy OS £5 ', as CEB 6G fe wm 8 fe OL ge w 2 w EF @ -e m & oh wm & B Ltd ' ¢ y eter a a sther. ne sah hes a Oo a rr nn? an ey i wi he ye nee hee NH om th & oy mo ed o ie 1a om , x ie 4 oD Aa' an) fs me BY é r3 ' ~~ eo - BS eG » & £ ks BR £ me eo. NN 2 a & 8 2 « OD = 8 ~~ 6 - , & 2 RY », & wy ES Oo & m £2 kp Ht tt 4 & ty GR mp ee 4 ee a OQ mt Bw 4 : ! "f 3 <a 7 Re EEO ke A Oe BP ee wm HB are Hel OO , a a aa "e A. we a 4 We ree Saad 543 cae ' wad 2. £45 Se pe & OF eB se eB @ £ op m 2 ® a ee "5 tant z g Es ed Seon Ke x oot oi au ary ~~ 6 & Fi @ ". 6 @ 2 Rm . fe gy a -e & i Be vend ie rege EN ca C a u reqgui olac 20 LA NO A af : oe \e : . g Sd % 3 ay * x > eS my oh 2 w for Higher Educatinn for ih & x ¥ er ms mt Pa N r the Responden % WP NO: 103268 OF 2024: Rehwean: SY 3 pa wat we isaram Srinivasy, S/o. Raja Rao, Aged 31 Years, Korra Subba Rao, S/o. Genny, Aged 47 Years, issu Babu Sundaram, Slo. Chinnayya, Aged 31 Years Samareddy Rajeev Kurnar, S/o. Jagga Rao, Aged 32 Years. Patrudu Radha, fo. Narayana, Aged 32 Years. Andengula. Ohanalakshrnl, Ovo. Narayana Rao, Aged 32 Years. Olesu Sheqya Lakshmi, D'o. Karranna, Aged 41 Years Vanchall Raghu Babu, S/o. Apparac, Aged 31 Years. Swamula Hari Prasad, a6. Arnukam, Aged 31 Years. - Truburu Vanithavani, , Dro. Rala Rao, Aged 22 Years. Kithalang] Venkatagir, S/o. Bojayya, Aged 27 Years. Rannatinalasi Sankararao, _ So. Krishna, Aged 27 Years. Igisyarasa Narayana Raju, Sfo. Bheema Raju, Aged 30 Vanthala Rajam Naidu, S/o. Appala Naidu, Aged 28 Years Koravang! Anil Kumar., Sfo. Gunni Babu, Aged 24 Years. Rimudu Bhavani, G/o. Simhachalam, Aged 24 Years Clesu Vasudha, Ove. Karranna, Aged 27 Years. Vanthala Rama Rao, S/o. Krishna Rao, Aged 30 Ye ®S Hy eS Lakxay Dhanalakshmi, Do. Sanyasi Patrudu, Aged 34 Year Ronda Vilayalakshmi, D/o. Anpanna, Aged 24 Years Bonda Sravani, Dyo. Matsya Lingam, Aged 24 Years. isaram Sirisha, D/o. Raia Rao, Aged 26 Years. ~Vanugu Prabhakara Rao, Sfo. Narayana Dora, Aged <6 Years, . a4. Gomang) Shagya Laxmi, Ofe. Chinneswara Rao, Aged 26 25, Gullell Venkatarima, [vo. Murthy Nakiu, Aged 2% Years. 28, Koda Chiranigevi, Sfo. Chinna ee Aged 35 Years. 2), Korre Gala Subramanyam, So. Kondalaras, Aged 22 Years. 28. Nandall Syamaia, DYo. Satya Rao, Aged 27 Years. 23. Tuburu Appaia Naidu: Sis. Karinalah, Aged 31 Years. 30. Kiialang! Susmitha, Ovo. Chitti Babu, Aged 26 Years. 4 Nardol Viaya Lalitha, Dfo. Rama Rao, Agad 29 Years. Nand! Boyini Praveen Kumar, S/o. Suri Babu, Aged 25 Years. ee, M3 to [eed Gaddangl Neqa Rainarn, Oyo. Serranna, Aged 26 Years. » Be, GSalela Sairani, Dio . Murthy, Aged 23 Year mn 35. Vanthinibha Hemalathe, Ofo. Rama Krishna Rao, Aged 38 Years. oe. as. Musury Veera Babu, Sio. Rania Rao, Aged 32 Years. (All are for the services, nofines efc. isaram Srinivasu, S/o. Raja Rao, Aged 31 Years, Rio Sundrinuffu, Paderu, Visakhanginam Qistnio' 531024) Pethhonars wed The Stafe of Andhra Pradesh, Rep. by ts Principal secret g Boo "ee wy o 62 wt o o Education Department, Secretariat Bulidings, Velagapuch, Amaravathi, Guntur District, reed The State of Andhra Pradesh, Rep. by fs Principal Secretary Social r Secretariat Suldings, Velagapuci, Ys Welfare (Tribal) Department, < Amaravathl, Guntur District. a he CATH TY sioner arnt CHrector af School Ecluoation, 4th Floor, B ta5 vend block, VTPS Rd, Bhimaraiu Gutta, fbrahimmatnam, Andhra Pradesh S27458. weed The Director of Tribal Welfare, Government of Andhra Pradesh, Vilayawada, | & The AP Trbal Welfare Residential Educational Instiiulion Society, Reo, by iis Soerefary, Tacdenalll, Guntur District & The Fropect Officer, TDA Paceru, ASR District om The Deputy Directar, (TDA Paderu, ASR District . Respondents Petition under Article 226 of the Constiutinn of India is Hed praying that in the circumstances stated in the affidavit Med therewith, the Hat w ed Caurt may be gleased to issue a writ, order or direction more partinularly paar one in the nature of writ of Mandamus, declaring the provisions of The Ar BS Reguiarisation of Services af Co ntract Employess Act, 2023 Le. Act! of 2023, enactment as legal and violative of Anicie 14 anc {8 af the Constitution of india, consequanily set aside proceadings GO. Ms. Nol Qeoagriment of Tribal Welfare, di 74.09.2024, issued by Respondent authorities raguiarising services of persons appointed contract basis, thereby filing up posts available for direct recruitrnent denying right of equal apportunity in public employment guaranteed on to Petilioners under Arficie 14 and 16 of the Conatitution of india; IANO: 1 OF 2028: clreumstances stated in the affidavit Hed in support of the writ petition, the High Court may be pleased to grant interim stay of all further oraceadings in pursuance of The A.P Regularisation of Services of Contract Employes . Act, 2023 Le. Act No.0 of 2023, for requiarization of cartract teachers, thereby posts meant for direct recruliment, pending disposai of WP No. 10326 of 2024. on the fle of the High Court. The gatifien coming on for hearing, upon perusing the Petition and the affidavit fled In support thereof and the order of the High Court dated 4 arg 2OO8 TRV LSO25 & 14.12.8028 made herein and upon hearing ihe menis of Sri GV Shival, Advocate for the Petifionars and SP for Schad Education for the Resmoncdent Nos. {i fo 4, 6 & ¥: WP NO: 28808 OF 2024: Hafwear: 1. 3 we teh Y Soaujanya Kumar, S/o. Aga! Ramudu (Late), Age 44 years, Working as Assistant Beal Officer, AVid Life Management}, Kaikaluru Beat, x Kalvaluru Section, Kaikaluru Range, Eluru Division o S.Rampandu, Sfo{laias Laxrugathi, Age 38 years, Working as Assistant Beat Offcer, GAS Lhe Management}, Sroarru Seat, Pedapadu Section, Eluru Range, Eluru Division MuGhitibeabu, Sfo. Neiaruina, Age 40 years, Working as Assistant Seat Officer, (Vick Ute a nagemant, Aldapadu Oeal, Kalkalurs + Section, Ralkaluru Range, Eluru Olvigian. & Pp G Ravivanth, Sfo. Joseph, Age 4 years, Working as Assistant Seat Officer, ANd Life Management}, Kaletikota Beat, Kaikaluruy Section, Kaikalury & e 25 years, Working 48 a Assistant Beat Officer, Life Management} Chutlannapadu Beat, Bhumadoiu Section, Ehuru Range, Eluru Daision. Lee cond fe Pre: od sede eS & a] oe S.Balal, Sta. Subba Rao, Age 38 years, Working as Ass Officer, Eluru Beat, Sluru Section, Eluru Range, Eluru Division. JSridevi, Dfo. Venkateswara Rac, Age 36 years, Working as Assistant Beat wees Nidarru Beat, NidarruSection, RUER Ange, Assistant Seat Cificer, Akiveedu Beat, Akiveedu Section, Naikaluru Ranges, Eluru Division, € 9. S.Ramakrishna, S/o.Pedavenkanna, Age 39 years, Working a Es Assisiant Beat Offieer, Guivaka Lanka Beat, Eluru Section, Eluru Range, Eluru Division. Wa. Vi.koandala Rao, So. MiGanga Raiu, Age 4fyears, Working as Assistant Best Officer, Papidichin tapadu Beat, Eluru Section, Eluru Ranges, Eluru Division VM. y¥ Lazar, Sfo.Daneswara Rao, Age 42 years, Working as Assistant Beat Officer, (Wid Lis Management, Siddapuram Beat, Akiveedu Section, Kaikaluru Range, Eluru Division, . Petiiioners AND t. The State of Andhra Pradesh, rep. by Hs Principal Secretary, moaviranment, Forests, Science, and Technology Dept. Andhrs Pradesh Secretariat, Velagapudl, Amaravathi, Guntur District, 2. The State of Andhra Pradesh, rep. by Ns Principal Secretary, Finance GLR.1} Planning and Policy Oeogriment, Anchra Pradesh Secrefanial, Velagapudi, Amaravathi, Guntur District. 3. The Principal Chief Conservator of Forests, (Head of Forest Force}, Near Old Mirchyard, Mangalagiri, Andhra Pracesh. 4 The Chief Canservator of Forests, Ralahmundry Circle, Ralahmahendravaram, &. The Daisional Forest Officer, (4i'ld Life Management), Eluru Division (ARd Lite Management), Eluru District . Respondents Petition under Ariicis 226 of the Constitution of india is fled praying that in the circumstances statec in the affidavit Ned therewith, the High Gourt ray be pleased fo issue a Writ, Order or direction, more parlicularly one in the nature of Writ of Mandamus, declaring the action of fhe Respondans in nat regularising the services af the netdioners fram 7-1- 2007 with regular Pay Scale in spite of law laid down by the Honbie Suprame Court in the Jud gents raported in 2075 (44) SCC 66 {Nihal Singh}, 2022 (8) SCC 246 (KA. Raghupathi), 2022 (4) ALD 796 (Rommu an ard mn seis of follawing regular Rules of Reerultment for the post of Riules issued in G.0.Ms.No.S8, (EFS&THY Department), dated 19.7 2000 regularization of services only with orospective dale with effect from the i ot deere et eae dartratiee arts boy a FA Ab BS AGS date of issue of requiarization orders, based upon Section 4 of Act SQ/20c5 vis, Andhra Pradesh Requiarization of Services of Contract Employess 4, somstifution of india and fo deni clare Section 4 of Act SOf28 F of GG. Ms.No.114, Finance (HR) Sig. ar Q 10-2083 as Hledal, arbitrary and violative of Aricies 14, 18 and 27 of the Constitution of india and to deciare that the petit oners are snttied for | requiarization of their services of eating the angoinirnents on raqular basis fram: the dgie of their inifial appointment with regular Pay Scals wih J&A NO: 7 OF 2024 Petition under Section 9TS1 CPC is filed oraying that in the circumstances stated in the afidavi fled in support of fhe writ petdion, ihe Sy respondents fo consider the case of the Petitioners for requisrication of y forthwith Scale, pending disposal af WP No. 28605 of 2024, IANO. 2 OF 2024: Petition under Section IST CPC is fled praying that in the circumstances stated in the aff idavit fied in sugport of the writ petition, the High Court may be pleased fo | issue an interim Direction forthwith dit racing the respondents to consider the case of the petitioners for absorbing! regularization of services in the post of Assistant Beat Officers with requiar Pay Scale, sanding disnasal of WRoNo 28805 of 2024, on the Me af the Migh Court, IANO: 1 OF 2028: Petition: under Section 181 CPC is Hed praying that in the Dupe circumstanoes stated in the affidavit fled in sunpert of the writ getifion, the High Court may be pleased to: igsue an interim direction directing the respondents in continue fo pay the salaries of the pelitioners under Head of Account 301 and also keeping in view of G.C.RLNo. 1614 Finance a 294. 2025, pending disposal of (WP.No 28805 of 2024, on the fie of the i The petition carnmmag on for hearing, upon perusing the Petition and the affidavit filed in support thareof and upon hearing the arguments of ork Santhi Sree representing Sri PV Ramana, Advocate for the Felitioners and ISP for Servienes ~ | for the Respandanis: WP NO: 28729 OF 2024: Bohweern: Ch.Ramesh, S/o. Eliya, Age 43 years, Werking as Forest Sectian Officer, Saikeluru Ranges, Eluru Division (Nid Lie Management), Eluru District, .. Petitioner AND 1. The State of Andhra Pradesh, rep. by fe Principal Seorstary, Environment, Foreats Scienne, and Technolagy Dept. Andhra Pradesh Secretariat, Velagaoudi, Arnaravathi, Guntur District, py ean x x ra Prad - nk * as mani my - ase a) * = Y ie fanning and Poh y % an gn LP " po vheee Ser, £3 cad B S fia nn ane Wp ee Nee Lk we ee ai Bas hock A meee GB on, wo vw tober, im 2 * on ie "goer. Se £ tA 8 er. Lt aye pot é ay om 64 nd on ne anes) me om & 3 2 2 Bo - ee 2 BY & oO © a Gh mS 63 wot rape ohees ok er cage ee oe fo of " ae 'eee seen ass ntere + ke kee. my pet Seen - we mo os rf "ese a ea of se oo te rome "a eS Fea ms on on af oe] 4 "pen ais eee oo thd i . il @ @ fy 3 w& Pa " t & A %e &§ oi fe : fons we aloe tee $B 2 . 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BB @ 6 ¢ 2% S g eg* Bg oS oe ow E ee & 8 m i & 2 4 8 PS 5 Boon B® Bw 6 S&S (2S Dh Ly ba araed 3 Seoe sod a £4 wna REE ae am te ae a a & # D 4 @ OO B Bg Co bow B © A te co SB & mn a 5 af oe Bw mE ao wee OF oe or. ft tae oe d oo? 3 ben $4 Wf $%, een . en o & me gy & x BB ° Go ¢ RB 6 eo & & ee 8, yon Kg % ret ¥ ° 4 4 é. edoe its + wee ser . enee on @ ke Se bee a Fo a the tet pe ae A gn rye OY A. ye ME Ch pai Se & G6 e an? Ao @ = bg BB g ® Ba @ oe ,% x 1 ted £% q mse a on --s woe agen "33 wok ee " ¢ mh. 6 U £ 2 a i p BR B on % iy Loom % SZ Ge ye is . & ZB & & ett cs i ie OE i "3 "GS Bg ee te * "7 & & 3 & mB & ~ 8 & 5 Sm OE an a ge % se a oe eS a arr a t fee ry i wee, cesT fe Z o s LS 7 my Me mS tte 3 & Se OY a4 Be a fe bn a ee Taso oe fy ge 6 w» © y a © p fo ce be ne | BB ORB ee in Beeeses ws a See GSES GES EES i rn 4 ar ¢ eS) 2 e wong e5 Ra Fe Ee 6 & & © Bog BO Be 3 OP 7 Os ae fh. pee ee er iy pee oo o ey - <a ; ee. ta ae, "eg . ee Saat ye a Lf8 Fes) £4 sgeve "on "> os OS Be ¢ Q % % EB BR om oi sen re Seo i. ee has my se OE ogee ° 1% ant Ben te tne i gs eo fe te 2 te 2 ye 6B tee ae wank <a ne wy op fs C4 a = 2 wh fe ke mB & a 3 & oS & 2 ft ie Be BG ope 6 0 P panes Sines ; a co were weer Ur be ry : rae rn ons we a 2 GU DS FE oe BB wn Neder rae. ce ee "y and 21 of the Constitution of India and to declare that the petitioner is entiied for raguiarization of his services or ireating the appointment on reguier basis from the date of his j initial appointment wih requiar Pay Scale with all attendant benefits: 1A NO: 1 OF 2024: Petition under Section 1 54 GPC is fled praying that in the croumstances slated in the afficave Med In support of the wril pelitian, the High Court may be oleased to issue an interim Ofrection forthwith grant ragular Pay Scale to the petitioners atlached to the past of Forest Beat ices, pending dispasal of WP No. 28729 of 2024, on the fle of the High Court IA NO: 2 OF 2024: Peition under Section 157 CFC is Med praying that in the crcumstances stated in the alfidavil Hed in support of the writ petition, the High Gourt may be pleased to issue an interim Direction cirenting the respondents ta consider the case of fhe petitioner for reguiarizatian of servings in the peat of Forest Section Officer based upon the proposals submitted by the Divisional Forget Officer, Wid Life Management Division Eluru, in Re No 16ST/2DS3AVLS, dated 26-Ts- 2023 forthwith with regular Pay Scale, pending diseosal of WP No 28729 af 2024, on the Me of the IANO: TOF 2028 sirqumstarioes stated in the affidavit fled in support of fhe writ petition, the High Court may be pleased fo issue an interim direction directing the respondents fo continue fo pay the salary of the pettions! under Mead of Account 301 and also keeping In view of G.O.RELNo. 1674 Finance the afiic Shanti Sree representing Sri PA Rar The pefitian coming on for hearing, upon perusing the Petition anc davit fied in suport thereof and upon hearing the arguments of Mrs mana, Advocate far the Patiioner anc S GP for Servicas-! far the Respondents: WP NO: 28737 OF 2024: 3 Betwean: at a, nen that in the sircumetances ° cates my the affidave fled wherewith | we MoKyishriam Raju, SYo. Samba Moorthy, Age 36 years, Working 3s Forest Beat Officer, Avid Lis Mar nagement). Paidichinigoadu Beal, Eiuru Section, Eluru Range, Cluru Dass J.Narasimha Rao, Svo. (late) Kanakalingeswara Ras, é retitioners The State of Andhra Pradesh, ren. by fa Principal Secretary, Erararment, Forests, Science & Technology yee Andhra Pradesh The State of Andhra Pradesh, rep. by is Princinal Secretary, Finance (4.5.1) Planning and Policy Deoariment, Andhra Pradesh Secretarial, Velagaoud!, Amaravathi, Guntur District vend Near Qld Mirchyard, Mangalauir Andhra Pradesh. The Chief Conservator of Forests, Rajahmundry Circis, a Ralahmaheandravaram, ? The Divisional Forest Officer, Wid Life Management), Eluru Division Wid Ue Management) & on Respondents Court may be pleased to issue a Writ, Grder or direction, more particularly one in the nafure of Writ of Mandamus , declaring the action of the Respondents in not regularizing She serv ices of the peiitioners fram 1-1- 2007 with regular Pay Seale in' shite of law laid down by the NHan'bis Supreme * Gourt in the Judgments reported in 2013 (14) see 6S {Nihal Singh) 2022 (6) SCC 348 ¢® Raghupath) 2022 4) ALD 796 GSomrmu Rabu) and, in spite of folowing requiar Rules of Recruitment for the past af Forest Section Officer Le., Andhra Pradesh Forest Subordinate Service Rules issued in GO Ms No.88, (EPS AND TAA Denariment), dated 19-?- S000 under Proviso t to Article S309 of the Consfifution of India, and to confining regularization of services from the date of issue of regularization aniers, based unon Section 4 of Act 3Q¥2083 vie, Andhra Pradesh Reguiarization of Services of Contract Employass Act, 2023 is Hlegal, arbilrary and Wolat Me of Articles 74, 16 and 27 of the Constitution of | ie and io declare Section 4 of Act 30/2025 and the Para-7 of G.O.Ms.No.i4 Prince (HR-1 Pig. AND Policy} Department, dated 21-10-2023 as legal, arbitrary and violative of Articles 14. 16 and 21 of the Constitution of India and fe declare thal the petitioner is entitled for regularization of his se FvICeS or treating the appoinimen on. fegular basis from the date of his initial appointment with regular Pay Scale with all attendant benefits: iA NO: 1 GF 2028: Petition under Section 161 CPO is flied praying that in the miroumstances stated in the affidavii Med in sumport of the writ pefition, the High Court may be pleased fo issue an interim Ofrection forthwith grant regular Pay Scale to the peliioners attached to the post of Forest Beat Officers, pending disposal of WP. No. 28737 of 2024, on the file of the High Court. IA NO: 2 OF 2024: Fefitien under Section 51 OPC is fled praying that in the cirnuimstanoes stated in ihe affidavit fled in support of the writ petition, the High Court may be pleased fo issue an Interim Direction forthwith grant regular Pay Scale fo the pefitioners attached to the past of Forest Beat Officers, perving disposal of WE.No 28737 of 2024, on the file of the High Court, iA NGO: TOF 2028: Pattion under Section 751 CPG is Med praying fhat in the croumsisnces sigied in the affidavit Med in suppart of the writ pation, the High Court may in pees Sec nO issue am inierim direction directing ve raspondanis to continus to pay the salaries af the peidionears under Hea RR of Aconumt S014, pending ais the High Court. posal The pefition camming on for hea the affidavit fled in support thereof and upon hear Shanti Sree reoresenting Sr PV Ramana, a GP ¢ for Serviegs-] for the Rasnoandents: WE No 30954 of 2024: Acivoral ring, upan Pers! ing the Petition sna THQ . x ares me nts of irs Fetiiion under Article 228 of the Constitution of India graying that in the circumstances slated in the affidavit Hed therewith, the High Court may be pleased to issue @ writ, order or direction more paricularly one In the nature of writ of Mandamus, i. declaring the provisions of Tha A.P Regularization of Services of Contract Employees Act, 2023 |e. Act No. 3d of S023 legal and violative of Article 14 and 16 of the Constitution of india, consequently set aside orders issued 0 Ms. No.10 'Department of Tobal Welfare, datec Velfare, dated 13.03.2024 and further G.O.Ms.No.19 Department of Tribal Welfare, dated 15.03.2024 and G.O.Ms.No.i@ Department of Tribal VWielfars, dated 74.03.2024, respectively, issued by Respondent authoriies reguiarising services of persons appointed an cormract recruliment denying right of equal opportunity in sublc employment guaranteed to Peltioners under Article 14 and 76 of the Constitution of india N. further direct the respondents 7 to 5, to conduct endauiry and lake disciplinary action againat the authorities respansibis for regquigrization of ALR _Requianzation of Services of Gantract Eriployees Act, £025 Le. Act No.30 of 2023, by canducting a detailed enquiry The Appeal corning on for hearing, upon perusing the Petition and the memorandum of grounds ues i | SUPPER therea? TF OS. 2028, JST 2025 & 14.32.2025 upon hearing the asrqumenia of Sri G V SHIVAJS Advocate for the Petitioner, sod of GP FOR SOCIAL WELFARE, for the ey, es sh, aa % wae Ss 1 Cn F gy oe oft mR ME om tee wa, o, ~ OB OD oe IO 4 Le "Meng "e 'nabs te ae % oreaoe ee tone 5 en £3 vy OS on ; a 4 ce ER et i a Y ?% a ve 2 Fe a SG, 2 2 2 2 Bom = s ws a BG ae us ad cree a (3 be "i oS gi ba ad is oft Co oD RS von £4 4 Re he ° Ser Th, Ret yn rs rd 7 foe Se endo oe 3 Boe ae Ge we won ee & & e : hoo © i {3 % & on pla a8) , 4&3 es th bat me nae tid es % hn % ae en | a a a Ais me ae te ee oe ance rr rr a an gy ae & Bod % we " "4 a ia) an F: a shed # Ben Bhan as x i? ne a 3 3 te be yee ba * te bee i b ve we a OB ° £% wm en & a {2h ts 5 Sg fod a 2 "t % & 3 & Be te BE Oe 6 fom we a m8 OE woe. toe i to we Oe a Pd 4 "i an, 77% od fees ot cons "0% 2 poe, coe aed fen velo Kk i as rhe wed hee a cd pe wn 43 "ee Bm % 6 OB eo in as on, a et a os it, " a va " 2 tee , we wy 3 ie te a A om oH Hs ce z a we bows Sens rae Cs 7 5 2, a go @ Aw G & foe ae eon es o & S = 3 BEE os g BY we O © ava oe rn; owe wey £4 cy gy A oe eh we ie oy 1a oy 62 03 t% £3 ed 2 ihe & o ps eS OES ial in nr os an re © es ee, ot » ke Ca 0 0 ao 2 nn ee a fee) & te & is a Gb & as » 0 © e Oy ge bees on ne Re a C id 6 # A ages £ Se ws a3 i jb So : > oe mnie oF hn ane cae a oC 8 won pee Sy > ~t " wa a & Cs os th pew 14. Two OCs to GP for Services |, High Court of Andhra Pradesh. [OUT] 1S. Two OCs to GP for Services NM, High Court of Andhra Pradesh. fOUT] | 18. Two spare copies HGH COURT: HG RR DATED: 2904/2026 LIST ON 26.02.2026 ORDER
WRIT PETITION No. 28733 of 2028 ALONG WITH WP Nos.30213, SORTS, E397, STGS4, 34036, B5284 & SSIlKS GF 2023; SOS, 2OIS, 2034, 2602, 8250, 10328, 28808, S87 29, BP 3, BOSSE OF 2OR4 INTERN ORDER EXTENDED