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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(iv) in The M.P. Award of Contributory Scholarships for Training for Commercial Pilot Licence Rules, 1993

(iv)Flying Experience. - Must hold a valid Indian Private Pilot Licence issued by the D.G.C.A. Government of India, with a minimum of 60 hrs. flying experience inclusive of 30 hrs. as Pilot-in-Command.