Delhi High Court - Orders
Pr. Commissioner Of Income Tax, Delhi -2 vs M/S. Bharat Sanchar Nigam Ltd on 4 April, 2022
Author: Manmohan
Bench: Manmohan, Dinesh Kumar Sharma
$~32 (2020)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 604/2018 CM APPL. 35078/2019
PR. COMMISSIONER OF INCOME TAX, DELHI -2
..... Appellant
Through: Ms.Vibhooti Malhotra, Sr.Standing
counsel with Mr.Shalendra Singh,
Advocates
versus
M/S. BHARAT SANCHAR NIGAM LTD. ..... Respondent
Through: Mr.Mayank Nagi, Advocate.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 04.04.2022 No time left. List on 09th December, 2022.
MANMOHAN, J DINESH KUMAR SHARMA, J APRIL 4, 2022 rb Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:05.04.2022 18:52:47