Kerala High Court
Biny Kuriakose vs Joseph Sebastian on 27 October, 2022
Author: A. Muhamed Mustaque
Bench: A.Muhamed Mustaque
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
Thursday, the 27th day of October 2022 / 5th Karthika, 1944
TR.APPEAL(C) NO. 18 OF 2022
TR.P(C).NO.305/2019 OF THIS HONOURABLE COURT
APPELLANT/RESPONDENT:
BINY KURIAKOSE
AGED 36 YEARS, D/O.KURIAKOSE, MATTATHIL HOUSE,
THONDIYIL P.O., PERAVOOR, KANNUR DISTRICT-670673.
BY M/S.K.A.SALIL NARAYANAN, P.C.ANIL KUMAR, MANU.M.THOMAS
and P.SREESHA, Advocates for the petitioner
RESPONDENT/PETITIONER:
JOSEPH SEBASTIAN
AGED 37 YEARS, S/O.V.J.SEBASTIAN, VADAKKEL HOUSE,
CHANGALERI P.O., MANNARKKAD TALUK, PALAKKAD DISTRICT-678762.
THIS TRANSFER APPEAL(CIVIL) HAVING COME UP FOR ORDERS ON
27.10.2022 ALONG WITH CONNECTED CASES, UPON PERUSING THE APPEAL
MEMORANDUM, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
A. MUHAMED MUSTAQUE & SHOBA ANNAMMA EAPEN, JJ.
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Tr. Appeal(C) Nos. 17, 18 & 19 of 2022
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Dated this the 27th day of October, 2022
ORDER
A. MUHAMED MUSTAQUE, J.
After interacting with the parties, who appeared before us yesterday, we are of the view that if the parties avail assistance of a clinical psychologist, they may be able to overcome many of the issues confronted by them. Accordingly, we suggest the parties to report before Dr.Rakesh, Clinical Psychologist, IMHANS, Kozhikode (Mob.No.9964494585), on 31.10.2022.
Post on 15.11.2022.
Sd/-
A. MUHAMED MUSTAQUE JUDGE Sd/-
SHOBA ANNAMMA EAPEN JUDGE bka/-
27-10-2022 /True Copy/ Assistant Registrar