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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(14) in The Punjab State Agricultural Marketing Board and Market Committees Employees Pension, Provident Fund and Gratuity Rules, 1987

(14)"Qualifying Service". - Qualifying service for the purpose of these rules means the service of the Punjab State Agricultural Marketing Board and the Market Committees paid from the Marketing Development Fund and Market Committee Fund, as the case may be. This also includes the service rendered under the Punjab Government or the Board or under the Market Committee immediately before joining the service of the Board and or of the Market Committee, as the case may be.