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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Gujarat - Subsection

Section 31(2) in Kamdhenu University Act, 2009

(2)The Planning Board shall consist of the following members, namely:-
(i)the Vice-Chancellor, ex-officio Chairman;
(ii)officers of University as specified in clauses (iii) to (vi) of section 10 ; and
(iii)not more than five persons who possess high academic qualifications and experience in the respective field of planning nominated by the Planning Board.