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Bombay High Court

Matrix Cellular International ... vs Amdocs Development Centre India Llp on 28 September, 2022

Author: C.V. Bhadang

Bench: C.V. Bhadang

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

          ARBITRATION PETITION NO. 136 OF 2021

 Matrix Cellular International Services Limited ....PETITIONER
             V/S
 Amdocs Development Centre India Llp           ....RESPONDENT

Mr. Abhishek Adke i/by Zunjarrao and Co. for Petitioner. Rajalakshmy Mohandas i/by Rajalakshmy Associates for Respondent.

CORAM : HON'BLE SHRI JUSTICE C.V. BHADANG J DATE : 28th September, 2022 P.C. :

S. O. to 06/10/2022 .
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 28/09/2022 ::: Downloaded on - 29/09/2022 20:13:32 :::