Bombay High Court
Matrix Cellular International ... vs Amdocs Development Centre India Llp on 28 September, 2022
Author: C.V. Bhadang
Bench: C.V. Bhadang
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
ARBITRATION PETITION NO. 136 OF 2021
Matrix Cellular International Services Limited ....PETITIONER
V/S
Amdocs Development Centre India Llp ....RESPONDENT
Mr. Abhishek Adke i/by Zunjarrao and Co. for Petitioner. Rajalakshmy Mohandas i/by Rajalakshmy Associates for Respondent.
CORAM : HON'BLE SHRI JUSTICE C.V. BHADANG J DATE : 28th September, 2022 P.C. :
S. O. to 06/10/2022 .
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