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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Maharashtra - Subsection

Section 16(2)(g) in Shree Siddhi Vinayak Ganapati Temple Trust (Prabhadevi) Act, 1980

(g)inspect or cause an inspection to be made of the properties of the Trust, form time to time, and to take prompt steps to remove any encroachments made on such properties;