Section 1 in Rajasthan Film Shooting Regulations, 2012
1. Short title, extent and commencement.
(1)These Regulations may be called the Rajasthan Film Shooting Regulations, 2012.(2)They shall extend to such places, locations, areas, sites in the State as mentioned in clause (i) of sub-section (1) of section 11 of the Act.(3)These regulations shall come into force at once.
