Securities And Exchange Board Of India - Subsection
Section 2(2)(q) in Securities and Exchange Board of India (Central Database of Market Participants) Regulations, 2003
(q)'related persons' means the persons specified in clause (b) of sub-regulation (1) of regulation 4 in respect of an intermediary or other entity and persons specified in clause (b) of regulation 5 in respect of a listed company or a company intending to get its securities listed;