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[Cites 0, Cited by 0] [Section 3(10)] [Section 3] [Entire Act]

State of Goa - Subsection

Section 3(10)(vii) in Prisons (Goa, Daman and Diu Amendment) Act, 1967

(vii)in clause (25), after the expression "guidance of visitors of prisons" and before the figure";", the expression, ", welfare officer and his functions" shall be inserted;