Patna High Court - Orders
Rita Devi vs The State Of Bihar on 4 September, 2012
Author: Anjana Prakash
Bench: Anjana Prakash
Patna High Court Cr.Misc. No.20784 of 2012 (2) dt.04-09-2012
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No. 20784 of 2012
===================================================
Rita Devi
.... .... Petitioner/s
Versus
The State of Bihar
.... .... Opposite Party/s
===================================================
CORAM: HONOURABLE JUSTICE SMT. ANJANA PRAKASH
ORAL ORDER
02. 04.09.2012Learned counsel for the Petitioner seeks permission to withdraw the application.
The application is dismissed as withdrawn.
(Anjana Prakash, J.) Vikash/-