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Patna High Court - Orders

Rita Devi vs The State Of Bihar on 4 September, 2012

Author: Anjana Prakash

Bench: Anjana Prakash

        Patna High Court Cr.Misc. No.20784 of 2012 (2) dt.04-09-2012




                          IN THE HIGH COURT OF JUDICATURE AT PATNA
                             Criminal Miscellaneous No. 20784 of 2012
                     ===================================================
                     Rita Devi
                                                           .... .... Petitioner/s
                                              Versus
                     The State of Bihar
                                                      .... .... Opposite Party/s
                     ===================================================

             CORAM: HONOURABLE JUSTICE SMT. ANJANA PRAKASH
                 ORAL ORDER

02.    04.09.2012

Learned counsel for the Petitioner seeks permission to withdraw the application.

The application is dismissed as withdrawn.

(Anjana Prakash, J.) Vikash/-