Delhi High Court - Orders
Matrix Cellular International ... vs State Nct Of Delhi on 30 August, 2024
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 2073/2024
MATRIX CELLULAR INTERNATIONAL SERVICES LIMITED
AND ORS. .....Petitioners
Through: Mr.Samudra Sarangi, Ms.Abhilasha
Khanna and Ms.Janvi Narang, Advts.
versus
STATE NCT OF DELHI .....Respondent
Through: Mr.Amol Sinha, ASC (Crl.) for the
State
Insp.Kamal Yadav, Insp.Satendra
Mohan and SI Gulab Singh, ISC,
Crime Branch, New Delhi.
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 30.08.2024 Learned additional standing counsel for State states that they have filed the updated status report along with the statements recorded under Section 164 Cr.P.C.
List on 11.09.2024.
DINESH KUMAR SHARMA, J AUGUST 30, 2024 rb/ht This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/09/2024 at 21:07:19