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Delhi High Court - Orders

Matrix Cellular International ... vs State Nct Of Delhi on 30 August, 2024

Author: Dinesh Kumar Sharma

Bench: Dinesh Kumar Sharma

                                    $~21
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(CRL) 2073/2024
                                                MATRIX CELLULAR INTERNATIONAL SERVICES LIMITED
                                                AND ORS.                                  .....Petitioners
                                                            Through: Mr.Samudra Sarangi, Ms.Abhilasha
                                                                     Khanna and Ms.Janvi Narang, Advts.

                                                                                      versus

                                                STATE NCT OF DELHI                                                                  .....Respondent
                                                              Through:                                         Mr.Amol Sinha, ASC (Crl.) for the
                                                                                                               State
                                                                                                               Insp.Kamal Yadav, Insp.Satendra
                                                                                                               Mohan and SI Gulab Singh, ISC,
                                                                                                               Crime Branch, New Delhi.
                                                CORAM:
                                                HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
                                                                                      ORDER

% 30.08.2024 Learned additional standing counsel for State states that they have filed the updated status report along with the statements recorded under Section 164 Cr.P.C.

List on 11.09.2024.

DINESH KUMAR SHARMA, J AUGUST 30, 2024 rb/ht This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/09/2024 at 21:07:19