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State of Odisha - Section

Section 11 in The Inland Vessels (Grant of Certificate of Competency to Masters and Serangs of Inland Vessels) (Orissa) Rules, 1984

11. Grant of certificate of Competency.

- If the candidate satisfies the Examiner as to his knowledge of the prescribed subjects and competency to command an inland vessel, his name shall be recommended by the Examiner to the Government for grants of necessary certificate of competency.