Delhi High Court - Orders
Skyline Engineering Contracts (India) ... vs Union Of India & Ors on 1 February, 2021
Author: Rajiv Sahai Endlaw
Bench: Rajiv Sahai Endlaw, Sanjeev Narula
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4023/2020
SKYLINE ENGINEERING CONTRACTS (INDIA)
PVT LTD ..... Petitioner
Through: None.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 01.02.2021
1. The counsels have intimated that they are not willing for physical hearing and have opted for virtual hearing.
2. List on 9th February, 2021.
RAJIV SAHAI ENDLAW, J SANJEEV NARULA, J FEBRUARY 1, 2021 SU