Supreme Court - Daily Orders
Phoenix Conveyor Belt India Pvt.Ltd. vs Neyveli Lignite Corp. Ltd. on 15 July, 2014
Ø ITEM NO.8 COURT NO.4 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 15779/2014
(Arising out of impugned final judgment and order dated 26/02/2014
in CMA No. 963/2013 passed by the High Court Of Madras)
PHOENIX CONVEYOR BELT INDIA PVT.LTD. Petitioner(s)
VERSUS
NEYVELI LIGNITE CORP. LTD. Respondent(s)
(With prayer for interim relief and office report)
Date : 15/07/2014 This petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE VIKRAMAJIT SEN
HON’BLE MR. JUSTICE PINAKI CHANDRA GHOSE
For Petitioner(s) Mr. C.A. Sundaram,Sr.Adv.
Mr. Sanjiv Sen,Sr.adv.
Mr. Partha Sil ,Adv.
Mr. Rupak Ghosh,Adv.
Mr. Rahul Auddy,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List on 18th July, 2014.
[O.P. SHARMA] [SNEH BALA MEHRA]
COURT MASTER ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
Om Parkash Sharma
Date: 2014.07.16
13:16:24 IST
Reason:
Ø ITEM NO.8 COURT NO.4 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 15779/2014 (Arising out of impugned final judgment and order dated 26/02/2014 in CMA No. 963/2013 passed by the High Court Of Madras) PHOENIX CONVEYOR BELT INDIA PVT.LTD. Petitioner(s) VERSUS NEYVELI LIGNITE CORP. LTD. Respondent(s) (With prayer for interim relief and office report) Date : 15/07/2014 This petition was called on for hearing today. CORAM :
HON’BLE MR. JUSTICE ANIL R. DAVE HON’BLE MR. JUSTICE VIKRAMAJIT SEN HON’BLE MR. JUSTICE PINAKI CHANDRA GHOSE For Petitioner(s) Mr. C.A. Sundaram,Sr.Adv.
Mr. Sanjiv Sen,Sr.adv. Mr. Partha Sil ,Adv.
Mr. Rupak Ghosh,Adv.
Mr. Rahul Auddy,Adv.
For Respondent(s) UPON hearing the counsel the Court made the following O R D E R List on 18th July, 2014.
[O.P. SHARMA] [SNEH BALA MEHRA] COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by Om Parkash Sharma Date: 2014.07.16 13:16:24 IST Reason: